S.Vimala vs The District Collector
2023 Latest Caselaw 12829 Mad

                                                                        W.P.No.13249 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 20.09.2023

                                                  CORAM :

                       THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                             W.P.No.13249 of 2023

                S.Vimala                                            ... Petitioner

                                                     Vs.
                1.The District Collector,
                  Kallakurichi.

                2.The District Superintendent of Police,
                  District Superintendent Office,
                  Kallakurichi.

                3.The Deputy Superintendent of Police,
                  Thirukovilur, Kallakurichi District.

                4.The Inspector of Police,
                  Sankarapuram Police Station,
                  Kallakurichi.

                5.M.Alamelu
                6.T.Kolangi
                7.K.Tamilzharasi
                8.N.Asali
                9.M.Rani
                10.S.Malliga
                11.K.Rukmani
                12.K.Periyamma
                13.R.Kuppu
                14.P.Pattu
                15.P.Meenakshi

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https://www.mhc.tn.gov.in/judis
                                                                                  W.P.No.13249 of 2023

                16.K.Gunasundari
                17.K.Renuga
                18.S.Jothi
                19.Alamelu
                20.M.Ayyammal
                21.Jayalakshmi
                22.Pichayi
                23.K.Lakshmi
                24.V.Kolanji
                (R5 to R24 impleaded vide order dated
                12.06.2023 made in W.M.P.No.16372 of
                2023 in W.P.No.13249 of 2023)                                ... Respondents


                Prayer: Writ Petition filed under Article 226 of the Constitution of India
                praying for issuance of a Writ of Mandamus to direct the respondents 2 to 4
                herein to grant protection to the petitioner to measure and fence the lands of
                the petitioner of an extent of 2.48 acres in Survey No.255/7, 255/8 and
                255/17 Kattuvananjur Village, Sankarapuram Taluk, Kallakurichi District
                pursuant to the representation dated 17.04.2023.


                                  For Petitioner            : Mr.L.Palani Muthu

                                  For Respondents-1 to 4    : Mr.A.Gopinath
                                                              Government Advocate (Crl. Side)

                                  For Respondents-5 to 16,
                                                 21 to 24 : Mr.D.Parthasarathy

                                  For Respondents-17 to 20 : Mr.Y.M.Rehana

                                                     ORDER

This Writ Petition has been filed seeking police protection based on the

representation given by the petitioner on 17.04.2023.

https://www.mhc.tn.gov.in/judis W.P.No.13249 of 2023

2. Learned Government Advocate (Crl. Side), on instructions,

submitted that, based on the representation given by the petitioner, petition

enquiry is pending.

3. The petitioner is directed to co-operate with the Police for enquiry

and the respondent Police shall conduct the enquiry keeping in mind the

judgment in Lalitha Kumari vs. Government of Uttar Pradesh reported in

2013 (6) CTC 353. On completion of the enquiry, the respondent Police shall

take a decision regarding the further course of action. This process shall be

completed by the respondent Police within a period of four weeks from the

date of receipt of a copy of this order.

4. With the above directions, this Writ Petition is disposed of. No

costs.

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Index: Yes/No Speaking order / Non-speaking order rsi

https://www.mhc.tn.gov.in/judis W.P.No.13249 of 2023

N. ANAND VENKATESH, J.

rsi

To

1.The District Collector, Kallakurichi.

2.The District Superintendent of Police, District Superintendent Office, Kallakurichi.

3.The Deputy Superintendent of Police, Thirukovilur, Kallakurichi District.

4.The Inspector of Police, Sankarapuram Police Station, Kallakurichi.

5.The Public Prosecutor, High Court, Madras.

W.P.No.13249 of 2023

20.09.2023 (1/2)

https://www.mhc.tn.gov.in/judis