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M/S.Sri Renuga Agencies vs The Transport Commissioner
2023 Latest Caselaw 12008 Mad

Citation : 2023 Latest Caselaw 12008 Mad
Judgement Date : 7 September, 2023

Madras High Court
M/S.Sri Renuga Agencies vs The Transport Commissioner on 7 September, 2023
                                                                             WA No.2265 of 2018

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 07.09.2023

                                                          CORAM:

                                      THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR

                                                           AND

                                           THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                                   WA No.2265 of 2018

                     M/s.Sri Renuga Agencies
                     partnership firm
                     represented by its partner
                     D.Ramesh,
                     D.No.620, Near Theni Police Station,
                     Periyakulam Road,
                     Theni 625 531                                  ...    Appellant

                                  versus

                     1.The Transport Commissioner,
                       Chepauk, Chennai 5

                     2.The Chief Controller,
                       Department of Explosives,
                       No.140, Rukmani Lakshmipathy Marshall Road,
                       Egmore, Chennai 600008

                     3.The Joint Chief Controller of Explosives,
                       South Circle, Chennai,
                       Department of Explosives
                       No.140, Rukmani Lakshmipathy Marshall Road,
                       Egmore, Chennai 600008




                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                WA No.2265 of 2018

                     4.The District Collector,
                       Theni District.

                     5.The Revenue Divisional Officer,
                       Theni District

                     6.Hindustan Petroleum Corporation ltd.,
                       Madurai, rep. By its Senior Regional Manager,
                       Plot NO.7, 3rd Floor, Rakesh Towers,
                       Bye pass Road, Madurai

                     7.N.A.K.Gopalakrishna Raja                  ...    Respondents


                     PRAYER: Writ Appeal filed against the order of the learned Single
                     Judge dated 10.09.2018 in WP No.23725 of 2017.

                                     For the Appellant   : Mr.C.Elamurugan

                                     For the Respondents : Mr.R.L.Karthik,
                                                           Government Advocate,
                                                           for Respondents 1 to 5

                                                           No appearance for respondents 6 & 7



                                                         JUDGMENT

(Judgment of the Court was made by D.KRISHNAKUMAR, J.)

Learned counsel appearing for the appellant submitted that the

prayer as sought for in the writ appeal has become infructuous.

Therefore, no further orders are required in this appeal.

https://www.mhc.tn.gov.in/judis WA No.2265 of 2018

2. In view of the submission made by the learned counsel for the

appellant, nothing further survives for adjudication in the matter.

3. Accordingly, placing on record the submission made by the

learned counsel for the appellant, the Writ Appeal stands dismissed as

infructuous. There will be no order as to costs. Consequently CMP

No.18075 of 2018, is closed.



                                                                   [D.K.K., J.]      [P.B.B., J.]
                                                                             07.09.2023
                     Index                    : Yes/No
                     Neutral Citation         : Yes/No
                     mrn
                     To

1.The Transport Commissioner, Chepauk, Chennai 5

2.The Chief Controller, Department of Explosives, No.140, Rukmani Lakshmipathy Marshall Road, Egmore, Chennai 600008

3.The Joint Chief Controller of Explosives, South Circle, Chennai, Department of Explosives No.140, Rukmani Lakshmipathy Marshall Road, Egmore, Chennai 600008

4.The District Collector, Theni District.

https://www.mhc.tn.gov.in/judis WA No.2265 of 2018

D.KRISHNAKUMAR, J.

and P.B. BALAJI

(mrn)

5.The Revenue Divisional Officer, Theni District

6.The Senior Regional Manager, Hindustan Petroleum Corporation ltd., Madurai, Plot No.7, 3rd Floor, Rakesh Towers, Bye pass Road, Madurai

WA No.2265 of 2018

07.09.2023

https://www.mhc.tn.gov.in/judis

 
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