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Gopal vs R.Sundarajan
2023 Latest Caselaw 14091 Mad

Citation : 2023 Latest Caselaw 14091 Mad
Judgement Date : 30 October, 2023

Madras High Court
Gopal vs R.Sundarajan on 30 October, 2023
                                                                          CRP.(MD).No.946 of 2019(PD)


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED:30.10.2023

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE P.B.BALAJI

                                            CRP.(MD).No.946 of 2019(PD)
                                                       and
                                             C.M.P.(MD).No.5402 of 2019


                    Gopal                                               ...Petitioner
                                               Vs.

                    1.R.Sundarajan

                    2.Rajam alias Rajammal

                    3.Balaji                                            ...Respondents


                    PRAYER: This Petition filed under Article 227 of the Constitution of
                    India to allow the Civil Revision Petition and set aside the judgment and
                    decree dated 25.04.2019 made in O.S.No.2177 of 2004 on the file of the
                    Principal District Munsif Court, Tiruchirappalli.

                                  For Petitioner           : Mr.J.Karthikeyan

                                  For R-1                  : Mr.S.Vinayak

                                  For R-2 & R-3            : No Appearance




                   1/3
https://www.mhc.tn.gov.in/judis
                                                                          CRP.(MD).No.946 of 2019(PD)




                                                     ORDER

The learned counsel appearing for the revision petitioner

states that the Civil Revision Petition has become infructuous and nothing

survives for further adjudication in this petition.

2. Recording the same, the Civil Revision Petition is

dismissed as infructuous. No costs. Consequently, the connected

miscellaneous petition is closed.

30.10.2023

Index : Yes / No Internet : Yes / No tsg

To

1.The Principal District Munsif Court, Tiruchirappalli.

2.The Record Keeper, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis CRP.(MD).No.946 of 2019(PD)

P.B.BALAJI,J.

tsg

CRP.(MD).No.946 of 2019(PD)

30.10.2023

https://www.mhc.tn.gov.in/judis

 
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