S.Sankar vs The District Collector
2023 Latest Caselaw 13773 Mad

                                                                      W.A.(MD).Nos.157 and 158 of 2020

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 11.10.2023

                                                      CORAM

                                    THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM
                                                      AND
                                  THE HON'BLE MR.JUSTICE V.LAKSHMINARAYANAN

                                           W.A.(MD).Nos.157 and 158 of 2020
                                                         and
                                         C.M.P.(MD).Nos.1154 and 1155 of 2020

                     W.A.(MD).No.157 of 2020

                     S.Sankar                                     .. Appellant/Petitioner

                                                         Vs.

                     1.The District Collector,
                       Thanjavur District.

                     2.The Project Director,
                       District Rural Development Agency,
                       Thanjavur District.                      ..Respondents/Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, to set aside
                     the order passed by this Court in W.P.(MD).No.25745 of 2019 dated
                     03.12.2019 by allowing this Writ Appeal.
                               For Appellant  : Mr.P.Ganapathi Subramanian
                              For Respondents : Mr.N.Satheesh Kumar
                                                Additional Government Pleader
                     W.A.(MD).No.158 of 2020

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https://www.mhc.tn.gov.in/judis
                                                                        W.A.(MD).Nos.157 and 158 of 2020



                     S.Sankar                                        .. Appellant/Petitioner

                                                            Vs.

                     1.The District Collector,
                       Thanjavur District.

                     2.The Project Director,
                       District Rural Development Agency,
                       Thanjavur District.                         ..Respondents/Respondents

                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, to set aside
                     the order passed by this Court in W.P.(MD).No.25748 of 2019 dated
                     03.12.2019 by allowing this Writ Appeal.
                                       For Appellant    : Mr.P.Ganapathi Subramanian

                                       For Respondents : Mr.N.Satheesh Kumar
                                                         Additional Government Pleader


                                                  COMMON JUDGMENT

                         (Judgment of the Court was delivered by S.M.SUBRAMANIAM,J.)


                                  Today, when the matter was called, the learned Additional

                     Government Pleader appearing for the respondents brought to our notice

                     that the appellant herein participated in the re-tender process and became a

                     successful bidder. Thus, the cause of action did not exist as of now and

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https://www.mhc.tn.gov.in/judis
                                                                       W.A.(MD).Nos.157 and 158 of 2020

                     accordingly, the Writ Appeals are disposed of as infructuous. There shall be

                     no order as to costs. Consequently, connected miscellaneous petitions are

                     closed.



                                                                 (S.M.S.,J.) (V.L.N.,J.)
                                                                         11.10.2023
                     NCC      : Yes / No
                     Index    : Yes / No
                     Internet : Yes / No
                     Lm


                     To

                     1.The District Collector,
                       Thanjavur District.

                     2.The Project Director,
                       District Rural Development Agency,
                       Thanjavur District.




                     Page 3 of 4




https://www.mhc.tn.gov.in/judis
                                            W.A.(MD).Nos.157 and 158 of 2020

                                           S.M.SUBRAMANIAM,J.

and V.LAKSHMINARAYANAN,J.

Lm

W.A.(MD).Nos.157 and 158 of 2020

11.10.2023

https://www.mhc.tn.gov.in/judis