Magesh vs The State Represented By
2023 Latest Caselaw 13657 Mad

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                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 09.10.2023

                                                     CORAM

                             THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN

                                           Crl.O.P.SR.No.44229 of 2023
                                                       and
                                            Crl.M.P.No.14165 of 2023

                     1.Magesh

                     2.Manikandan

                     3.Sasi @ Sasikumar

                     4.Karthik @ Karthi                                         ... Petitioners
                                                       Vs.
                     1.The State represented by
                     The Inspector of Police,
                     Chengalpet Police Station,
                     Chengalpet District.                                     ... Respondent

                     Prayer: Criminal Original Petition is filed under Section 482 of Criminal
                     Procedure Code, pleased to call for the records relating to the FIR in
                     Crime No.163 of 2008 on the file of the Inspector of Police, Chengalpet
                     Taluk Police Station, Chengalpet District and to quash the same.


                                   For Petitioners   : Mr.R.Parthiban
                                   For Respondent    : Mr.S.Udaya Kumar
                                                       Government Advocate (Crl.Side)



https://www.mhc.tn.gov.in/judis
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                                                          ORDER

In view of the Judgment rendered by the Hon'ble Supreme Court in

Neeharika Infrastructure Pvt.Ltd Vs. State of Maharashtra and

Others reported in 2021 SCC Online SC 315, this Criminal Original

Petition is dismissed at the SR stage itself. Consequently, the connected

Criminal Miscellaneous Petition is also dismissed.

09.10.2023

Index : Yes/No Neutral Citation : Yes/No

rpl

To

1.The Inspector of Police, Chengalpet Police Station, Chengalpet District.

2.The Public Prosecutor, High Court of Madras, Chennai.

Dr.G.JAYACHANDRAN,J.

https://www.mhc.tn.gov.in/judis

rpl

Crl.O.P.SR.No.44229 of 2023 and Crl.M.P.No.14165 of 2023

09.10.2023

https://www.mhc.tn.gov.in/judis