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V.Subramani vs The Secretary To Government Of ...
2023 Latest Caselaw 13416 Mad

Citation : 2023 Latest Caselaw 13416 Mad
Judgement Date : 3 October, 2023

Madras High Court
V.Subramani vs The Secretary To Government Of ... on 3 October, 2023
                                                                 WA Nos.1234 of 2023 etc. batch

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED:   03.10.2023

                                                       CORAM

                            THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                          AND
                                   THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                           WA Nos.1234, 1437, 1461, 1463 to 1466, 1468 & 1472 of 2023


                     WA No.1234 of 2023

                     V.Subramani
                     V.Manjunathan                              : Appellant

                                  versus

                     1.The Secretary to Government of Tamil Nadu,
                       Highways and Minor Ports Department,
                       Secretariat, Fort St.George,
                       Chennai 600009

                     2.The Divisional Engineer (Highways)
                       Chennai Metropolitan Development Plan,
                       division 1, Chennai 32

                     3.The Special Deputy Collector,
                       (Land Acquisition) Tamil Nadu Urban Development
                       Project Phase III, MG Nagar Main Road,
                       Poonamallee, Chennai 56              : Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent
                     against the order dated 23.08.2022 in WP No.7581 of 2011.



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                      WA Nos.1234 of 2023 etc. batch

                     For the Appellant             :      Mr.S.V.Vijay Prashanth

                     For the Respondents           :      Mr.K.M.D. Muhilan
                                                          Additional Government Pleader


                                                       COMMON JUDGMENT

                                             (Made by the Hon'ble Chief Justice)



                                  The learned counsel for the appellants, on instructions, seeks to

                     withdraw the writ appeals, with liberty to pursue the remedy for

                     enhanced compensation.



                                  2. The learned Additional Government Pleader submits that the

                     award is already passed on 20.12.2013.



                                  3. As request is made for withdrawal of appeals, the writ

                     appeals are dismissed as withdrawn. There will be no order as to

                     costs. Consequently, CMP Nos.12469, 12471, 13987, 13999, 14132,

                     14137, 14153, 14142, 14166, 14172, 14171, 14183, 14182, 14186,

                     14185, 14211 and 14212 of 2023 are closed.




                     Page 2 of 4


https://www.mhc.tn.gov.in/judis
                                                                   WA Nos.1234 of 2023 etc. batch

                                  4. The appellants may avail the remedy as may be permissible

                     under law, for enhanced compensation.




                                                          (S.V.G., CJ.)           (D.B.C., J.)
                                                                       03.10.2023
                     Index                  : Yes/No
                     Neutral Citation       : Yes/No
                     tar


                     To
                     1.The Secretary to Government of Tamil Nadu,
                       Highways and Minor Ports Department,
                       Secretariat, Fort St.George,
                       Chennai 600009

                     2.The Divisional Engineer (Highways)
                       Chennai Metropolitan Development Plan,
                       division 1, Chennai 32

                     3.The Special Deputy Collector,
                       (Land Acquisition) Tamil Nadu Urban Development
                       Project Phase III, MG Nagar Main Road,
                       Poonamallee, Chennai 56




                     Page 3 of 4


https://www.mhc.tn.gov.in/judis
                                      WA Nos.1234 of 2023 etc. batch

                                     THE HON'BLE CHIEF JUSTICE
                                                     AND
                                   D.BHARATHA CHAKRAVARTHY, J.

(tar)

WA Nos.1234 of 2023 etc. batch

03.10.2023

https://www.mhc.tn.gov.in/judis

 
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