The Government Of Tamil Nadu vs Arulchander
2023 Latest Caselaw 14557 Mad

Citation : 2023 Latest Caselaw 14557 Mad
Judgement Date : 22 November, 2023

Madras High Court

The Government Of Tamil Nadu vs Arulchander on 22 November, 2023

Author: S.S. Sundar

Bench: S.S. Sundar

                                                                    Rev.Aplc(MD) No.86 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 22.11.2023

                                                      CORAM

                              THE HONOURABLE MR. JUSTICE S.S. SUNDAR
                                                AND
                       THE HONOURABLE MR. JUSTICE D.BHARATHA CHAKRAVARTHI

                                         Rev. AplC(MD) No.86 of 2023

                     1.The Government of Tamil Nadu
                       rep. By its Secretary,
                       Finance (PGC) Department,
                       Fort St. George, Chennai – 9.

                     2.The Government of Tamil Nadu
                       rep. By its Secretary,
                       School Education Department,
                       Fort St. George, Chennai – 9.

                     3.The Director of Elementary Education,
                       College Road, Chennai – 6.

                     4.The Chief Educational Officers,
                       Tirunelveli, Tirunelveli District.

                     5.The District Elementary Educational Officer
                       (now the District Education Officer),
                       Tirunelveli District.

                     6.The Assistant Elementary Educational Officer
                       (now Block Educational Officer),
                       Vasudevanallur Range, Tirunelveli District.           ... Applicants

                                                            Vs.

                     1.Arulchander

                     2.The Secretary,
                       Dharugapuram Elementary School,
                       Vasudevanallur Range,
                       Tirunelveli District.

https://www.mhc.tn.gov.in/judis
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                                                                         Rev.Aplc(MD) No.86 of 2023



                     3.The Secretary,
                       AMC Primary School,
                       Nelakattumsevai,
                       Pacheri, Sivagiri Taluk,
                       Tirunelveli District.                                     ... Respondents


                                  Petition filed under Order 47 Rule 1 of C.P.C. read with Section

                     114 of C.P.C. praying to review the order dated 14.07.2023 made in

                     W.A. (MD) No.1057 of 2023.


                                       For Petitioners   :      Mr.Sadiq Raja,
                                                                Addl. Government Pleader



                                                             ORDER

(Order of the Court was made by S.S.SUNDAR, J.)

This review application is filed to review the judgment of this

Bench dated 14.07.2023 in W.A.(MD) No.1057 of 2023.

2. Though the petitioners have raised several grounds, this

Court is unable to find any ground which falls under Order 47 Rule 1

of C.P.C. Review is not an appeal. Unless there is an error apparent

on the face of the record, or on any ground which falls within the

purview of Order 47 Rule 1 CPC, this Court cannot entertain the

review application. The submissions of the learned Additional

Government Pleader for the petitioners are purely on merits and https://www.mhc.tn.gov.in/judis

hence this Court is unable to entertain this review application. The

Review Application is therefore dismissed. No costs.

                                                         (S.S.S.R., J.)    (D.B.C., J.)
                                                                    22.11.2023
                     Index : Yes / No
                     Neutral Citation : Yes / No
                     mmi

https://www.mhc.tn.gov.in/judis

S.S. SUNDAR, J.

and D.BHARATHA CHAKRAVARTHY, J.

mmi

22.11.2023

https://www.mhc.tn.gov.in/judis