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N.Ramesh vs Pon Raj
2023 Latest Caselaw 3621 Mad

Citation : 2023 Latest Caselaw 3621 Mad
Judgement Date : 31 March, 2023

Madras High Court
N.Ramesh vs Pon Raj on 31 March, 2023
                                                                             Crl.A.(MD)No.103 of 2014

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 31.03.2023

                                                         CORAM

                                  THE HON'BLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                                Crl.A.(MD)No.103 of 2014

                     N.Ramesh                                                ... Appellant

                                                           Vs.

                     Pon Raj                                                 ... Respondent

                     PRAYER : Criminal Appeal filed under Section 378 of the Criminal
                     Procedure Code, to set aside the judgment in C.C.No.269 of 2012 dated
                     21.03.2013 of Judicial Magistrate (Fast Track) Court No.II, Nagercoil,
                     Kanyakumari District.

                                        For Appellant      : No Appearance

                                        For Respondent     : No Appearance



                                                         ORDER

This Criminal appeal has been filed against the acquittal in

C.C.No.269 of 2012 dated 21.03.2013 on the file of the Judicial

Magistrate (Fast Track) Court No.II, Nagercoil, Kanyakumari District.

https://www.mhc.tn.gov.in/judis Crl.A.(MD)No.103 of 2014

G.K.ILANTHIRAIYAN,J.

gns

2.It is evident from the records that on earlier occasion i.e., on

30.03.2023 when the matter was called for hearing, no one appeared on

behalf of the appellant and hence, today, this matter was directed to be

listed under the caption “For Dismissal”. However, no one appeared on

behalf of the appellant today also.

3.In view of the same, this criminal appeal stands dismissed for

non-prosecution.

                                                                                         31.03.2023
                     NCC                :     Yes / No
                     Index              :     Yes / No
                     Internet           :     Yes / No
                     gns


                     To

The Judicial Magistrate (Fast Track) Court No.II, Nagercoil, Kanyakumari District.

Crl.A.(MD)No.103 of 2014

https://www.mhc.tn.gov.in/judis

 
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