Prema vs Subbaia Chettiar
2023 Latest Caselaw 3433 Mad

                                                                  C.M.A.(MD).Nos.1687 and 1688 of 2013


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 29.03.2023

                                                        CORAM:

                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                        C.M.A(MD)Nos.1687 and 1688 of 2013
                                                      and
                                            M.P(MD) Nos.1 and 1 of 2013

                     C.M.A(MD) No.1687 of 2013:

                     Prema                                    ..... Appellant /Respondent/Plaintiff

                                                          -vs-

                     1. Subbaia Chettiar
                        Narayanasamy Chettiar

                     2. Selvarajan
                        Subbaiahan Chettair             .... Respondents/Appellants/Defendants


                     PRAYER: Civil Miscellaneous Appeal filed Order 43 Rule i(u) read with
                     Section 96 of Civil Procedure Code, against the judgment and decree dated
                     17.08.2011 in A.S.No.77 of 2010 on the file of the Principal Sub Judge,
                     Dindigul by setting aside the judgment and decree, dated 17.06.2010, in
                     O.S.No.268 of 2007, on the file of Principal District Munsif, Dindigul.


                                        For Appellant     : No appearance

                                        For Respondents : No appearance

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                                                                    C.M.A.(MD).Nos.1687 and 1688 of 2013




                     C.M.A(MD) No.1688 of 2013:

                     Prema                                    ..... Appellant /Respondent/ Defendant

                                                             -vs-

                     Subbaia Chettiar @ Subbaian             .... Respondent/Appellant/ Plaintiff


                     PRAYER: Civil Miscellaneous Appeal filed Order 43 Rule i(u) read with
                     Section 96 of Civil Procedure Code, against the judgment and decree dated
                     17.08.2011 in A.S.No.79 of 2010 on the file of the Principal Sub Judge,
                     Dindigul by setting aside the judgment and decree, dated 17.06.2010, in
                     O.S.No.324 of 2007, on the file of Principal District Munsif, Dindigul.


                                            For Appellant    : No appearance

                                            For Respondent   : No appearance



                                              COMMON JUDGMENT


                                  When the Civil Miscellaneous Appeals were listed on 28.03.2023,

                     there was no representation on the side of the appellant and hence the Civil

                     Miscellaneous Appeals were posted today i.e., on 29.03.2023 under the

                     caption “for dismissal”. Even today, there is no representation on the side of


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                                                              C.M.A.(MD).Nos.1687 and 1688 of 2013


                     the appellant. Hence, this Civil Miscellaneous Appeals are dismissed for

                     default. There shall be no order as to costs. Consequently, connected

                     Miscellaneous Petitions are closed.



                                                                                     29.03.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi




                     To
                     1. The Principal Sub Judge,
                        Dindigul.

                     2. The Principal District Munsif,
                        Dindigul.




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                                         C.M.A.(MD).Nos.1687 and 1688 of 2013




                                                   R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)Nos.1687 and 1688 of 2013

29.03.2023

https://www.mhc.tn.gov.in/judis