Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prema vs The District Revenue Officer
2023 Latest Caselaw 3324 Mad

Citation : 2023 Latest Caselaw 3324 Mad
Judgement Date : 28 March, 2023

Madras High Court
Prema vs The District Revenue Officer on 28 March, 2023
                                                                        W.P(MD)No.20618 of 2014


                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 28.03.2023

                                                  CORAM :

                                  THE HON`BLE MR.JUSTICE B.PUGALENDHI

                                        W.P(MD) No.20618 of 2014 and
                                            MP(MD)No.2 of 2014

                     1.Prema
                     2.K.Shanmugasamy                                      Petitioners

                                                       Vs
                     1.The District Revenue Officer,
                       Madurai District,
                       Madurai.

                     2.The Revenue Divisional Officer,
                       Madurai.

                     3.The Tahsildar,
                       Thirupparankundram,
                       Madurai District.

                     4.V.Jeevanantham                                      Respondents

                     PRAYER: Writ Petition is filed under Article 226 of the
                     Constitution of India, praying for issuance of a Writ of Certiorari to
                     call for the records of the first respondent's impugned proceedings in
                     Na.Ka.No.G2/23360/13 dated 24.11.2014.


                     1/5
https://www.mhc.tn.gov.in/judis
                                                                       W.P(MD)No.20618 of 2014


                                  For Petitioners        :Mr.S.Deepak Arasu
                                  For R1 to R3           :Mr.S.Shaji Bino
                                                          Special Government Pleader
                                  For R4                 :Mr.S.Natesh Raja

                                                    ORDER

This writ petition is filed as against the order of the

District Revenue Officer, Madurai, directing the revenue officials to

issue joint patta including the name of the fourth respondent as a

pattadhar for the lands in Survey Nos.212/1C1 at Kankankulam

Village.

2.The learned counsel appearing for the petitioner and

the fourth respondent submits that there is a dispute between the

petitioner and fourth respondent with regard to the title over the

property and the fourth respondent has filed a civil suit in O.S.No.

394 of 2010, before the District Munsif Court, Tirumangalam, for

the relief of declaration and for permanent injunction and the same

was decreed in favour of him. As against the decree and Judgment,

the petitioner has preferred an appeal in A.S.No.18 of 2021 before

https://www.mhc.tn.gov.in/judis W.P(MD)No.20618 of 2014

the Sub Court, Tirumangalam and the same is posted to 19.04.2023

for arguments.

3.Considering the fact that the civil proceedings is

pending between the petitioner and the fourth respondent before the

competent civil Court and the appeal is also listed for the purpose of

arguments on 19.04.2023, this Court disposes of this writ petition

with a liberty to the petitioner and the fourth respondent to work out

their remedy in the Appeal Suit, which is pending in A.S.No.18 of

2021, before the first Appellate Court. The learned Subordinate

Judge, Tirumangalam is directed to conclude the trial in A.S.No.18

of 2021 as expeditiously as possible preferably within a period of

two months from the date of receipt of a copy of this order. No costs.

Consequently, connected Miscellaneous Petition is closed.

28.03.2023 NCC : Yes / No. Index : Yes / No. Internet : Yes / No. vrn

https://www.mhc.tn.gov.in/judis W.P(MD)No.20618 of 2014

To

1.The District Revenue Officer, Madurai District, Madurai.

2.The Revenue Divisional Officer, Madurai.

3.The Tahsildar, Thirupparankundram, Madurai District.

https://www.mhc.tn.gov.in/judis W.P(MD)No.20618 of 2014

B.PUGALENDHI, J

vrn

Order made in W.P(MD) No.20618 of 2014 and MP(MD)No. 2 of 2014

28.03.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter