J.Jainy vs P.Senthil Kumar
2023 Latest Caselaw 3155 Mad

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                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                          DATE : 24.03.2023

                                                               CORAM

                                          THE HONOURABLE MR. JUSTICE M.DHANDAPANI

                                                CONTEMPT PETITION NO. 454 of 2023

                     J.Jainy                                                        .. Petitioner

                                                                - Vs -

                     1.P.Senthil Kumar, IAS
                       Secretary,
                       Health and Family Welfare Department,
                       Fort St.George, Chennai-600009.

                     2.R.Shanthimalar,
                       The Director of Medical Education (In-Charge),
                       Kilpauk,
                       Chennai-600010.

                     3. Theranirajan                                               .. Respondent



                                  Contempt Petition filed under Section 11 of the Contempt of Courts Act to

                     punish the respondent for wilful disobedience of the order passed by this Court in

                     W.P. No.16308 of 2022 dated 07.11.2022.



                                        For Petitioner      : M/s.S.Shanmitha

                                        For Respondent      : Mr. E.Veda Bagath Singh,
                                                              Special Government Pleader

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                                                              JUDGMENT

This petition has been filed by the petitioner praying this Court to punish

the respondent for wilful disobedience of the order passed by this Court in W.P.

No.16308 of 2022 dated 07.11.2022.

2. When the matter was taken up, learned counsel appearing for the

respondent submitted that the order passed by this Court has been complied

with. Recording the said statement as to compliance, this contempt petition

stands closed. However, there shall be no order as to costs.

                                                                                                 24.03.2023




                     Index         : Yes/No
                     Internet : Yes/No
                     NHS

https://www.mhc.tn.gov.in/judis

https://www.mhc.tn.gov.in/judis

M.DHANDAPANI, J.

NHS

CONT. PTN. NO. 454 of 2023

24.03.2023

https://www.mhc.tn.gov.in/judis