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Jamuna vs The Superintendent Of Police
2023 Latest Caselaw 1936 Mad

Citation : 2023 Latest Caselaw 1936 Mad
Judgement Date : 6 March, 2023

Madras High Court
Jamuna vs The Superintendent Of Police on 6 March, 2023
                                                                           WP(MD)No.14884 of 2014


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 06.03.2023

                                                   CORAM:

                                  THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                            WP(MD)No.14884 of 2014
                                                   and
                                             MP(MD)No.1 of 2014

                Jamuna                                               ... Petitioner

                                                       v.

                1.The Superintendent of Police,
                  Dindigul District,
                  Dindigul.

                2.The Inspector of Police,
                  Ambathurai Police Station,
                  Dindigul District.

                3.Ganesan

                4.Elangovan                                          ... Respondents



                          Writ Petition filed under Article 226 of the Constitution of India

                seeking issuance of a Writ of Mandamus forbearing the respondents 2 & 3

                from interfering in the civil dispute between the petitioner and the fourth
                1/4


https://www.mhc.tn.gov.in/judis
                                                                                WP(MD)No.14884 of 2014


                respondent and to consequently, directing the respondents 2 & 3 not to harass

                and threaten the petitioner to part with 1/2 share of the petitioner's property

                situated in Door No.4/5-P51, Nehru Street, Ponnagar Colony, Chinnalapatti,

                Dindigul District to the fourth respondent.

                                      For Petitioner    : Mr.J.Karthikeyan
                                      For Respondents : Mr.P.Kottai Chamy,
                                                           Government Advocate (Crl. Side)
                                                                for R.1, R.2
                                                      *****

                                                       ORDER

The petitioner, wife of the fourth respondent herein, has filed this writ

petition seeking a mandamus forbearing the respondents 2 & 3 from

interfering with the civil dispute pending between her and her husband.

2.When the matter came up for hearing, learned Government Advocate

(Crl. Side), on instructions, submitted that the marriage between the petitioner

and the fourth respondent was dissolved by judgment and decree dated

30.01.2013 passed by the Sub Court, Dindigul, in HMOP.No.10 of 2009.

With regard to the civil disputes pending between the parties in O.S.No.55 of

https://www.mhc.tn.gov.in/judis WP(MD)No.14884 of 2014

2009 before the Additional District Munsif Court, Dindigul, the fourth

respondent has obtained a decree in his favour. As against the same, the

petitioner has preferred an appeal in AS.No.17 of 2013 before the Principal

Sub Court, Dindigul and the same was dismissed by judgment dated

27.09.2013. However, without mentioning these details, the petitioner has

moved this writ petition in the year 2014.

3.He further submitted that in any event, the third respondent herein,

the then Inspector of Police, Ambathurai Police Station, Dindigul District, is

not working at present in that Police Station, as such, the allegation that he is

interfering with the civil dispute no longer subsists.

Recording the submissions made by the learned Government Advocate

(Crl. Side), this writ petition stands closed, as no further order is required to

be passed. No costs. Consequently, connected miscellaneous petition stands

closed.

                Index        : Yes / No                           06.03.2023
                NCC          : Yes / No
                gk



https://www.mhc.tn.gov.in/judis
                                                         WP(MD)No.14884 of 2014


                                                      B.PUGALENDHI, J.

                                                                            gk
                To

                1.The Superintendent of Police,
                  Dindigul District,
                  Dindigul.

                2.The Inspector of Police,
                  Ambathurai Police Station,
                  Dindigul District.




                                                  WP(MD)No.14884 of 2014




                                                                 06.03.2023






https://www.mhc.tn.gov.in/judis

 
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