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Charles Dhanabalan vs Vimala
2023 Latest Caselaw 7251 Mad

Citation : 2023 Latest Caselaw 7251 Mad
Judgement Date : 28 June, 2023

Madras High Court
Charles Dhanabalan vs Vimala on 28 June, 2023
                                                                               C.M.A.(MD).No.1251 of 2017


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 28.06.2023

                                                           CORAM:

                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                C.M.A(MD)No.1251 of 2017


                     Charles Dhanabalan                                 ... Appellant/Petitioner


                                                            -vs-

                     Vimala                                            ... Respondent/Respondent



                     PRAYER: Civil Miscellaneous Appeal filed under Section 55 of the Divorce

                     Act, 1869, against the judgment and decree dated 27.07.2016 in D.O.P.No.

                     263 of 2015, on the file of the District Judge, Kanyakumari District at

                     Nagercoil.

                                           For Appellant     : No appearance

                                           For Respondent    :Mr.G.Prabhurajadurai



                                                     JUDGMENT

Though the matter was listed on 27.06.2023, there was no

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1251 of 2017

representation on the side of the appellant. Hence, the matter is listed today

under the caption “For Dismissal”. Even today, there is no representation on

the side of the appellant. Hence, the Civil Miscellaneous Appeal stands

dismissed for default. There shall be no order as to costs.




                                                                                          28.06.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To

                     1. The District Judge,

Kanyakumari District at Nagercoil.

2. The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1251 of 2017

R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)No.1251 of 2017

28.06.2023 https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1251 of 2017

https://www.mhc.tn.gov.in/judis

 
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