Cherian John vs Assistant Commissioner (St)
2023 Latest Caselaw 6965 Mad

                                                                        W.A.Nos.642, 644, 647 to 650 of 2023

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED 23.06.2023

                                                            CORAM

                                    THE HONOURABLE Mr.JUSTICE R.MAHADEVAN
                                                      AND
                                  THE HONOURABLE Mr.JUSTICE MOHAMMED SHAFFIQ

                                             W.A.Nos.642, 644, 647 to 650 of 2023
                                  and C.M.P.Nos.6526, 6475, 6485, 6500, 6537 & 6469 of 2023

                     W.A.No.642 of 2023:
                     Cherian John,
                     Proprietor,
                     Lijo Engineering Contractors,
                     No.121, Kararaj Nagar,
                     Ernavoor, Chennai – 600 057.                                        ..     Appellant
                                                               Vs.
                     Assistant Commissioner (ST),
                     Manali Assessment Circle,
                     Integrated Commercial Taxes Office Building,
                     Room No.101, First Floor,
                     Elephant Gate Road, Chennai – 600 003.                         ..        Respondent


                                  Writ Appeal filed under Clause 15 of the Letters Patent, against the

                     order dated 16.11.2022 passed in W.P.No.29113 of 2022 on the file of this

                     Court.

                                              For Appellant     : Mr.N.Murali
                                              For Respondent    : Mr.M.Venkateswaran
                                                                  Special Government Pleader

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https://www.mhc.tn.gov.in/judis
                                                                         W.A.Nos.642, 644, 647 to 650 of 2023

                                                    COMMON JUDGMENT
                                   [Judgment of the court was delivered by R.MAHADEVAN, J.]

                                  The learned counsel for the appellants sought permission of this Court

                     to withdraw these writ appeals and he has also made an endorsement in the

                     court bundles to that effect.



                                  2.    In view of the above submission made by the learned counsel

                     for the appellants, these writ appeals stand dismissed as withdrawn. No

                     costs. Connected C.M.Ps. are closed.




                                                                       [R.M.D., J.]      [M.S.Q., J.]
                                                                                23.06.2023
                     Index: Yes / No
                     Speaking order/ Non-speaking order
                     Neutral Citation: Yes / No
                     nsd




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https://www.mhc.tn.gov.in/judis
                                                                    W.A.Nos.642, 644, 647 to 650 of 2023



                     To

                     The Assistant Commissioner (ST),
                     Manali Assessment Circle,
                     Integrated Commercial Taxes Office Building,
                     Room No.101, First Floor,
                     Elephant Gate Road, Chennai – 600 003.




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https://www.mhc.tn.gov.in/judis
                                         W.A.Nos.642, 644, 647 to 650 of 2023



                                               R.MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

nsd

W.A.Nos.642, 644, 647 to 650 of 2023

23.06.2023

https://www.mhc.tn.gov.in/judis