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The Managing Director vs M.A.Azhagamuthu
2023 Latest Caselaw 6502 Mad

Citation : 2023 Latest Caselaw 6502 Mad
Judgement Date : 19 June, 2023

Madras High Court
The Managing Director vs M.A.Azhagamuthu on 19 June, 2023
                                                                1/3                         W.A.No.1268/2023


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED :: 19-06-2023

                                                               CORAM

                                    THE HONOURABLE MR.JUSTICE S.VAIDYANATHAN

                                                                AND

                                      THE HONOURABLE MR.JUSTICE K.RAJASEKAR


                                                     W.A.No.1268 of 2023

            The Managing Director,
            Tamil Nadu State Transport Corporation,
            (Salem Division II) Ltd., Bharathipuram,
            Dharmapuri -5.                        ...                      Appellant

                                                         -vs-

            1.M.A.Azhagamuthu

            2.The Presiding Officer,
              Labour Court,
              Salem.                                     ...               Respondents



                                  Appeal is filed under Clause 15 of the Letters Patent against the order,
            dated 22.09.2022, passed in W.P.No.32600 of 2004 on the file of this Court.


                                       For Appellant : Mr.K.Raja




https://www.mhc.tn.gov.in/judis
                                                               2/3                           W.A.No.1268/2023



                                                         JUDGMENT

(By S.Vaidyanathan,J.)

Learned counsel for the appellant seeks permission of the Court to

withdraw this Writ Appeal. He has also made an endorsement in the case bundle to that

effect.

2. Permission is granted and this Writ Appeal is dismissed, as withdrawn.

No costs. Consequently, the connected C.M.P.No.12652 of 2023 is closed.

(S.V.N.,J.) (K.R.S.,J.) 19-06-2023

dixit

To

The Presiding Officer, Labour Court, Salem.

https://www.mhc.tn.gov.in/judis 3/3 W.A.No.1268/2023

S.VAIDYANATHAN,J.

AND K.RAJASEKAR,J.

dixit

W.A.No.1268 of 2023

19-06-2023

https://www.mhc.tn.gov.in/judis

 
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