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C.M.V.Ramanan vs M/S.Citadel Videos
2023 Latest Caselaw 6357 Mad

Citation : 2023 Latest Caselaw 6357 Mad
Judgement Date : 15 June, 2023

Madras High Court
C.M.V.Ramanan vs M/S.Citadel Videos on 15 June, 2023
                                                                                          CS.No.163 of 1996


                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED : 15.06.2023

                                                             CORAM:

                                        THE HON'BLE MS.JUSTICE R.N.MANJULA

                                                        CS.No.163 of 1996

                     C.M.V.Ramanan                               ...              Plaintiff

                                                              Versus
                     M/s.Citadel Videos
                     Rep. By Its Proprietor N.Murali             ...              Defendant


                     PRAYER: Civil Suit filed under Section 11(2) & 6(a) of the Arbitration and
                     Conciliation ordinance 1996, and Order XLIII Rule 8 of Madras High Court
                     O.S. Rules praying to pass an order of reference of the dispute between the
                     plaintiff and the defendant to an Arbitrator be appointed by this Court as per
                     clause 10 of the Agreement dated 15.09.1993.
                                        For Defendant      : Mr.R.V.Ragavan
                                                                R.Munusamy


                                                         JUDGMENT

There was no representation for the plaintiff, when the matter was

listed on 07.06.2023. Hence it was ordered to be listed under the caption 'for

dismissal' today (15.06.2023).

https://www.mhc.tn.gov.in/judis CS.No.163 of 1996

R.N.MANJULA, J.

jrs

2. Today also when the matter is called, there is no representation for

the plaintiff, hence the Civil Suit in CS.No.163 of 1996 is dismissed for

default.

15.06.2023 Index : Yes / No Speaking order / Non-speaking order Internet: Yes/No Neutral :Yes/No jrs

CS.No.163/1996

https://www.mhc.tn.gov.in/judis

 
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