J.Anburaj vs Tmt.N.Latha
2023 Latest Caselaw 5980 Mad

                                                                            Cont.P.No.1061 of 2023

                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                           DATED : 12.06.2023

                                                   CORAM:

                         THE HON'BLE MRS. JUSTICE J.NISHA BANU
                                            AND
                   THE HON'BLE MR. JUSTICE D.BHARATHA CHAKRAVARTHY
                                    Cont.P.No.1061 of 2023


               J.Anburaj                                          ... Appellant/Petitioner
                                                    Vs.


               Tmt.N.Latha,
               The Director,
               State Council of Education, Research & training,
               College Road,
               Chennai 600 006                                    ... Respondent/ R-2

               Prayer: Petition filed under Section 11 of the Contempts of Court Act, 1971,
               to punish the respondent herein for willful disobedience of the order in
               W.A.No.66 of 2019 dated 31.01.2019.

                                  For Petitioner     : Mr.R.Sasetharan

                                  For Respondents : Mrs.S.Anitha,
                                                    Special Government Pleader

                                                   ******


                __________
https://www.mhc.tn.gov.in/judis
               Page No.1 of 4
                                                                               Cont.P.No.1061 of 2023

                                                  ORDER

Today, when the matter is taken up for hearing, the learned Special

Government Pleader appearing on behalf of the contemnor submitted that the

judgment made in W.A.No.66 of 2019 dated 31.01.2019 has been complied

with and she also produced the proceedings of the respondent made in

Na.Ka.No.4391/A2/2015 dated 10.06.2023.

2. The said submission made by the learned Special Government Pleader

was not disputed by the learned counsel for the petitioner.

3. Considering the submissions made by the learned Special Government

Pleader for the respondent, this Contempt Petition is closed.

(J.N.B., J.,) (D.B.C., J.,) 12.06.2023

Index : Yes / No Internet : Yes

sts

__________ https://www.mhc.tn.gov.in/judis

Cont.P.No.1061 of 2023

To:

Tmt.N.Latha, The Director, State Council of Education, Research & training, College Road, Chennai 600 006

__________ https://www.mhc.tn.gov.in/judis

Cont.P.No.1061 of 2023

J. NISHA BANU, J., and D.BHARATHA CHAKRAVARTHY, J.,

sts

Order made in Cont.P.No.1061 of 2023

Dated:

12.06.2023

__________ https://www.mhc.tn.gov.in/judis