M.Ganesan vs The Managing ...
2023 Latest Caselaw 9089 Mad

                                                                        C.M.A.(MD)No.1126 of 2017

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 26.07.2023
                                                     CORAM:
                                  THE HON'BLE MR.JUSTICE K.MURALI SHANKAR
                                           C.M.A.(MD)No.1126 of 2017

                    M.Ganesan                                             ... Appellant/
                                                                              Petitioner
                                                        Vs.

                    1. The Managing Director/Proprietor,
                       Sree Vadivambigai Textiles Mills Pvt. Ltd.,
                       Sakkanthi, Sivagangai.

                    2. K.Muthu

                    3. The Manager/Factory Manager,
                       Sree Vadivambigai Textiles Mills Pvt. Ltd.,
                       Sakkanthi, Sivagangai.

                    4. K.Lakshmanan

                    5. The District Collector,
                       Sivagangai District,
                       Sivagangai.                                          ...Respondents/
                                                                               Respondents

                    Prayer : This Civil Miscellaneous Appeal filed under Order 43 Rule 1(va)
                    r/w or 41 Rule 1 and 2 C.P.C., to set aside the fair and decreetal order
                    dated 20.06.2017 in P.O.P.No.8 of 2013 on the file of the Principal District
                    Court, Madurai.




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                                                                        C.M.A.(MD)No.1126 of 2017




                                                                   K.MURALI SHANKAR,J.

                                                                                            csm


                                   For Appellant           : Mr.K.Sureshkumar

                                   For R1 to R4            : Mr.M.E.Ilango

                                   For R5                  : No appearance


                                                    JUDGMENT

The learned counsel appearing for the appellant has circulated a

letter to the Registry, dated 25.07.2023, seeking permission of this Court

to withdraw this appeal.

2. Permission is granted. Accordingly, this Civil Miscellaneous

Appeal is dismissed as withdrawn. No costs.

26.07.2023 NCC :yes/No Index :yes/No Internet :yes/No csm

C.M.A.(MD)No.1126 of 2017

https://www.mhc.tn.gov.in/judis