Pavai Varam Educational Trust vs The Principal Secretary
2023 Latest Caselaw 7870 Mad

                                                                        W.A.No.2439 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:     07.07.2023

                                                    CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.2439 of 2021


                     Pavai Varam Educational Trust,
                     rep. by its Chairman V.Natarajan,
                     64-C, Rotary Nagar,
                     Rasipuram-637 409.                                  .. Appellant


                                                         Vs


                     1.The Principal Secretary,
                       Highways and Minor Ports Department,
                       Secretariat, Chennai – 600 009.

                     2.The District Collector,
                       Namakkal, Namakkal District.

                     3.The Special Tahsildhar (Land Acquisition)-cum-
                       District Revenue Officer,
                       Namakkal, Rasipuram Bye-pass Road,
                       1st Floor, Tahsildhar's office,
                       Rasipuram-637 408.




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.2439 of 2021


                     4.The Superintending Engineer,
                       Office of the Superintending Engineer (H),
                       Salem Circle, Salem-636 302.

                     5.The Divisional Engineer,
                       Office of the Assistant Divisional Engineer (H),
                       Namakkal Sub-Division,
                       Construction and Maintenance Department,
                       Namakkal-637 001.                                        .. Respondents



                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order of the learned Single Judge dated 13.8.2021 passed in
                     W.P.No.6935 of 2021.


                                      For the Appellant        : Ms.Hema Priya
                                                                 for M/s.V.Srimathi

                                      For the Respondents      : Mr.K.M.D.Muhilan
                                                                 Addl. Government Pleader




                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant, on instructions, seeks leave

to withdraw the writ appeal.

https://www.mhc.tn.gov.in/judis W.A.No.2439 of 2021

2. In view of the above, the writ appeal is dismissed as

withdrawn. There will be no order as to costs. Consequently,

C.M.P.Nos.15621 and 15622 of 2021 are closed.

                                                         (S.V.G., CJ.)                (P.D.A., J.)
                                                                         07.07.2023
                     Index                  : Yes/No
                     Neutral Citation       : Yes/No
                     bbr

                     To

1.The Principal Secretary, Highways and Minor Ports Department, Secretariat, Chennai – 600 009.

2.The District Collector, Namakkal, Namakkal District.

3.The Special Tahsildhar (Land Acquisition)-cum- District Revenue Officer, Namakkal, Rasipuram Bye-pass Road, 1st Floor, Tahsildhar's office, Rasipuram-637 408.

4.The Superintending Engineer, Office of the Superintending Engineer (H), Salem Circle, Salem-636 302.

5.The Divisional Engineer, Office of the Assistant Divisional Engineer (H), Namakkal Sub-Division, Construction and Maintenance Department, Namakkal-637 001.

https://www.mhc.tn.gov.in/judis W.A.No.2439 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

bbr

W.A.No.2439 of 2021

07.07.2023

https://www.mhc.tn.gov.in/judis