Wa No vs Unknown
2023 Latest Caselaw 7575 Mad

                                                                                             WA No.

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 04.07.2023

                                                           CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                            AND
                                        THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                                           WA No.

                                                                           ...   Appellant

                                                             -vs-

                                                                           ...   Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent to set
                     aside the order


                                  For the Appellant      :: Mr.

                                  For the Respondents    :: Mr.


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

(S.V.G., CJ.) (P.D.A., J.) 04.07.2023 Index : Yes/No

https://www.mhc.tn.gov.in/judis WA No.

Neutral Citation : Yes/No sra

To

https://www.mhc.tn.gov.in/judis WA No.

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

WA No.

04.07.2023

https://www.mhc.tn.gov.in/judis