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Ms.Sriram Traders vs V.Chellapandian
2023 Latest Caselaw 762 Mad

Citation : 2023 Latest Caselaw 762 Mad
Judgement Date : 19 January, 2023

Madras High Court
Ms.Sriram Traders vs V.Chellapandian on 19 January, 2023
                                                                           CRL.A(MD)No.653 of 2022

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 19.01.2023

                                                      CORAM

                                  THE HONOURABLE MR.JUSTICE G.ILANGOVAN

                                               Crl.A(MD)No.653 of 2022

                     Ms.Sriram Traders,
                     Through its Proprietor Jeyakumar,
                     S/o.Vellappa Naicker,
                     No.4/22-A, Madurai Road,
                     Vilathikulam                                        ... Appellant

                                                      Vs.


                     V.Chellapandian                                     ... Respondent

                     Prayer: This Criminal Appeal has been filed under Section 372 of
                     Cr.P.C, to set aside the order made in C.C.No.132 of 2015 passed by the
                     learned Judicial Magistrate, Vilathikulam, acquitting the accused dated
                     27.11.2017.


                                     For Appellant     : No Appearance

                                     For Respondent    : No Appearance




https://www.mhc.tn.gov.in/judis

                     1/3
                                                                            CRL.A(MD)No.653 of 2022

                                                        JUDGMENT

Today when the matter is taken up for hearing, there is no

representation on behalf of the petitioner.

2.In view of the above, this Criminal Appeal is dismissed for

default.

19.01.2023

NCC: Yes/No Index : Yes / No Internet : Yes/ No indu

To:

The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

CRL.A(MD)No.653 of 2022

G.ILANGOVAN,J

indu

Crl.A(MD)No.653 of 2022

19.01.2023

https://www.mhc.tn.gov.in/judis

 
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