Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M.Thangavel vs C.Vincent
2023 Latest Caselaw 714 Mad

Citation : 2023 Latest Caselaw 714 Mad
Judgement Date : 12 January, 2023

Madras High Court
M.Thangavel vs C.Vincent on 12 January, 2023
                                                                                   C.R.P.No.3907 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 12.01.2023

                                                          CORAM

                            THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH

                                               C.R.P.No.3907 of 2017 and
                                                C.M.P.No.18241 of 2017

                     M.Thangavel                                              ..    Petitioner

                                                             vs

                     C.Vincent                                                ..    Respondent

                     Prayer: This Civil Revision Petition is filed under Article 227 of the

                     Constitution of India to set aside the order dated 18.04.2017 made in

                     I.A.No.648 of 2016 in O.S.No.125 of 2013 on the file of the Sub Court,

                     Udumalpet.



                                    For Petitioner         : Mr.S.Mukunth

                                    For Respondent           : Mr.P.Valliyappan
                                                               for M/s.P.V.Law Associates



                     1/3




https://www.mhc.tn.gov.in/judis
                                                                                     C.R.P.No.3907 of 2017



                                                          ORDER

Learned counsel for the petitioner submits that the main suit itself came

to be disposed of in the year 2018 through judgment and decree dated

17.12.2018.

2. In view of the same, nothing survives in this civil revision petition

and the same is closed. Consequently, the connected miscellaneous petition

is also closed. There will be no order as to costs.

12.01.2023 Speaking Order/Non-Speaking Order. Internet : Yes/No.

Index: Yes/No.

Neutral Citation: Yes/No drm

To

1.The Sub Court, Udumalpet.

https://www.mhc.tn.gov.in/judis C.R.P.No.3907 of 2017

N.ANAND VENKATESH, J.

drm

C.R.P.No.3907 of 2017 and C.M.P.No.18241 of 2017

12.01.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter