S.Prakash vs A.Vinci Swapna @ Mahalakshmi
2023 Latest Caselaw 583 Mad

                                                                                       A.S. No. 394 of 2021


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED: 10.01.2023

                                                            CORAM:

                            THE HON'BLE MR. JUSTICE R.MAHADEVAN
                                              and
                      THE HON'BLE MR. JUSTICE J.SATHYA NARAYANA PRASAD

                                                  Appeal Suit No.394 of 2021


                     S.Prakash                                              ... Appellant / Defendant

                                                              ..vs..

                     A.Vinci Swapna @ Mahalakshmi                           ... Respondent / Plaintiff


                     Prayer : Appeal Suit filed under Section 96 read with Order XLI Rule 1
                     of the Code of Civil Procedure against the judgment and decree dated
                     29.08.2019 in O.S. No. 152 of 2016 by the learned IV Additional Family
                     Court at Chennai.


                                  For Appellant     :       Mr. T.M.Hariharan
                                                               ---

                                                     JUDGMENT

[Judgment of the Court was made by R.MAHADEVAN, J.]

Today, when the matter was taken up for hearing, the learned

counsel for the appellant, on instructions, submitted that the matter has https://www.mhc.tn.gov.in/judis A.S. No. 394 of 2021

been settled out of Court and hence, the same may be dismissed as

withdrawn. He has also filed an affidavit of the appellant to that effect.

2. Recording the above, the appeal suit is dismissed as withdrawn.

No costs.

[R.M.D., J.] [J.S.N.P., J.] 10.01.2023

Maya

To

The IV Additional Judge Family Court Chennai.

https://www.mhc.tn.gov.in/judis A.S. No. 394 of 2021

R.MAHADEVAN, J.

and J.SATHYA NARAYANA PRASAD, J.

Maya

Appeal Suit No.394 of 2021

Dated : 11.01.2023

https://www.mhc.tn.gov.in/judis