Meenakshmi vs Malayammal
2023 Latest Caselaw 1484 Mad

                                                                                      AS.No.22/2016




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 07.02.2023

                                                       CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                        AND

                                  THE HONOURABLE MRS. JUSTICE R.KALAIMATHI

                                                   AS.No.22/2016

                    1.Meenakshmi
                    2.Poornadevi                                                    .. Appellants

                                                            Vs.

                    1.Malayammal
                    2.Palaniammal                                                   .. Respondents

                    Prayer:- Appeal Suit filed under Section 96 of CPC against the judgment

                    and decree of the learned Additional District Judge at Namakkal dated

                    02.06.2015 in OS.No.3/2013.


                                      For Appellants    :         Mr.P.Valliappan, Senior counsel
                                                                  for Mr. M.S.Gokul Raj




https://www.mhc.tn.gov.in/judis                             1
                                                                                          AS.No.22/2016




                                                         JUDGMENT

[Judgment of the Court was delivered by S.S.SUNDAR, J.,]

(1) Learned Senior counsel appearing for the appellants seeks

permission of this Court to withdraw this appeal suit and has also

made an endorsement in the appeal to that effect. Learned counsel

has also circulated a Letter dated 31.01.2023 to the Registry.

(2) Recording the said submission of the learned Senior counsel

appearing for the appellants and the letter dated 31.01.2023, this

appeal suit stands dismissed as withdrawn. No costs.

                                                                                [SSSRJ]       [RKMJ]
                                                                                       07.02.2023
                    AP
                    Internet : Yes

                    To

1.The Additional District Judge Namakkal .

2.The Section Officer VR Section, High Court, Chennai.

S.S.SUNDAR, J.,

AS.No.22/2016

AND R.KALAIMATHI, J.,

AP

AS.No.22/2016

07.02.2023

https://www.mhc.tn.gov.in/judis 3