R.Padmapriya vs The Regional Director
2023 Latest Caselaw 1285 Mad

                                                                           W.A(MD)No.1216 of 2020

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 01.02.2023

                                                    CORAM

                                   THE HON'BLE DR JUSTICE G.JAYACHANDRAN
                                                    AND
                                    THE HON'BLE MR JUSTICE SUNDER MOHAN

                                            W.A.(MD)No1216 of 2020
                                                     in
                                           C.M.P(MD)No.6774 of 2020

                     R.Padmapriya                             .. Appellant/Petitioner



                                                       Vs.

                     1.The Regional Director,
                       Reserve Bank of India,
                       Fort Glacis,
                       16, Rajaji Salai,
                       Chennai-1.

                     2.The Housing Development Finance Corporation Ltd.,
                       Represented by its Branch Manager,
                       “Achyuta”
                       No.111, Bharathidasan Salai,
                       Cantonment,
                       Trichy-1.

                     3.T.Kannan                               .. Respondent/Respondents




                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                      W.A(MD)No.1216 of 2020

                                  Appeal filed under Clause 15 of the Letters Patent, praying this Court,
                     to set aside the order of the learned Single Judge in W.P(MD)No.14208 of
                     2020 dated 13.10.2020, allow the writ petition.
                                              For Appellant       :Mr.RM.Arunswaminathan
                                              For R1              :No appearance
                                              For R2              :Mr.Pala Ramasamy
                                              For R3              :Mr.P.Aju Tagore

                                                           JUDGMENT

DR G.JAYACHANDRAN,J. AND SUNDER MOHAN,J.

The learned counsel appearing for the appellant has circulated a letter

dated 20.01.2023 seeking permission of this Court to withdraw this writ

appeal. Accordingly, the matter appeared today under the caption "for

withdrawal". He has also made an endorsement to that effect.

2.In view of the above, this Writ Appeal is dismissed as withdrawn.

No costs. Consequently, connected miscellaneous petition is closed.

(G.J.,J.) (S.M.,J.) 01.02.2023 NCC:Yes/No Index:Yes/No Internet:Yes/No

https://www.mhc.tn.gov.in/judis W.A(MD)No.1216 of 2020

To

1.The Regional Director, Reserve Bank of India, Fort Glacis, 16, Rajaji Salai, Chennai-1.

2.The Housing Development Finance Corporation Ltd., Represented by its Branch Manager, “Achyuta” No.111, Bharathidasan Salai, Cantonment, Trichy-1.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1216 of 2020

DR G.JAYACHANDRAN,J.

AND SUNDER MOHAN,J.

Ns

W.A.(MD)No1216 of 2020 in C.M.P(MD)No.6774 of 2020

01.02.2023

https://www.mhc.tn.gov.in/judis