S.Umaiammal (Died) vs L.Petchiammal
2023 Latest Caselaw 15963 Mad

Madras High Court

S.Umaiammal (Died) vs L.Petchiammal on 8 December, 2023

                                                                               S.A.(MD)No.534 of 2012


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED : 08.12.2023

                                                       CORAM

                                   THE HONOURABLE MRS.JUSTICE R.KALAIMATHI

                                             S.A.(MD)No.534 of 2012

                     S.Umaiammal (died)
                     2.Seetha Lakshmi
                     3.Veera Lakshmi                                     ...Appellants
                     (Appellants 2 and 3 are brought on record as LRs
                     of the deceased sole appellant vide Court order
                     dated 17.11.2023 in C.M.P.(MD)Nos.14977 to
                     14979 of 2023 in S.A.(MD)No.534 of 2012)
                                                        vs.
                     1.L.Petchiammal
                     2.P.Petchiammal @ Mallika
                     3.S.Gomathi                                       ... Respondents


                     Prayer: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 12.08.2011 in
                     A.S.No.37 of 2011 on the file of the Additional District Judge, Fast Track
                     Court No.I, Thoothukudi confirming the Judgment and Decree dated
                     08.09.2009 in O.S.No.57 of 2006 on the file of the District Munsif,
                     Srivaikuntam.

                     For Appellants           :       Mr.P.Thiagarajan

                     For Respondents          :       No appearance



                     Page 1 of 3
https://www.mhc.tn.gov.in/judis
                                                                               S.A.(MD)No.534 of 2012


                                                       JUDGMENT

A Memo dated 06.12.2023 has been filed by the learned counsel

for the appellants stating that the matter has been settled out of Court.

Recording this Memo, the Second Appeal stands dismissed as

withdrawn. No costs.

08.12.2023

NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

To

1.The Additional District Judge, Fast Track Court No.I, Thoothukudi

2.The District Munsif, Srivaikuntam

3.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

R.KALAIMATHI, J.

mbi

08.12.2023

https://www.mhc.tn.gov.in/judis