S.Sakthivel vs The Deputy Superintendent Of ...
2023 Latest Caselaw 9531 Mad

                                                                                   Crl.A.No.806 of 2023



                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 02.08.2023

                                                     CORAM

                                  THE HONOURABLE MRS. JUSTICE R. HEMALATHA

                                               Crl.A.No.806 of 2023

                     S.Sakthivel                                   ... Appellant

                                                      Vs.
                     1.The Deputy Superintendent of Police,
                     Kangeyam Sub-Division,
                     Vellakoil Police Station,
                     Tiruppur.
                     Crime No.1182/2020

                     2.M.Kuppusamy Gounder

                     3.S.Sakthivel Gounder                         ... Respondents

                     Prayer : Criminal Appeal filed under Section 372 r/w.14 A of Criminal
                     Procedure Code to set aside the order of acquittal dated 10.03.2023 made
                     in Spl.S.C.No.13 of 2020 by the Principal Sessions Judge, Tiruppur,
                     Tiruppur District by allowing this Criminal Appeal.


                                          For Appellant       : Mr.S.Ananth
                                          For Respondents     : Mr.S.Sugendran, APP



                     Page 1 of 3

https://www.mhc.tn.gov.in/judis
                                                                                  Crl.A.No.806 of 2023




                                                      JUDGMENT

When the matter is taken up for hearing toady, learned counsel

appearing for the appellant seeks permission of this Court to withdraw

this Criminal Appeal. He also made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel for

the appellant, this Criminal Appeal is dismissed as withdrawn.

02.08.2023

Index: Yes/No Internet: Yes/No Speaking/Non-Speaking order mtl

To

1.The Deputy Superintendent of Police, Kangeyam Sub-Division, Vellakoil Police Station, Tiruppur.

2. The Principal Sessions Judge, Tiruppur, Tiruppur District

2.The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis Crl.A.No.806 of 2023

R. HEMALATHA, J.

mtl

Crl.A.No.806 of 2023

02.08.2023

https://www.mhc.tn.gov.in/judis