Chandran vs Supriya Sahu
2023 Latest Caselaw 9509 Mad

                                                                           Cont.petn.No.2727 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 02.08.2023

                                                       CORAM:

                                  THE HON'BLE MR.JUSTICE S.VAIDYANATHAN
                                                   AND
                                  THE HON'BLE MR.JUSTICE MOHAMMED SHAFFIQ

                                         Contempt Petition No.2727 of 2022


                     Chandran                                 ...             Petitioner


                                                           ...Vs...

                     1. Supriya Sahu,
                        Government of Tamil Nadu,
                        Environment and Forest Department,
                        Fort St. George,
                        Chennai- 600 009.

                     2. Mr.Syed Muzammil Abbas,
                        The Principal Chief Conservator of Forest,
                        Office at Panagal Maligai,
                        Saidapet, Chennai-600 015.

                     3.Mr.Dr.Murugan
                       The District Forest Officer,
                       Thiruvannamalai Forest Division,
                       Thiruvannamalai,
                       Vellore Circle.                              ....      Respondents




https://www.mhc.tn.gov.in/judis
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                                                                               Cont.petn.No.2727 of 2022

                     Prayer: Petition filed under Section 11 of the Contempt of Courts Act, 1971

                     to punish the Respondents for deliberate violation of the order of this Court

                     passed in W.A.No.1812 of 2018 dated 16.02.2022.



                                        For Petitioner    :     Mr.Sudhakaran
                                                                for M/s.Karan and Uday

                                        For Respondents :       Mr.J.Ravindran
                                                                Additional Advocate General
                                                                Assisted by
                                                                Mr.S.John J Raja Singh
                                                                Additional Government Pleader

                                                                ***

                                                              ORDER

This Contempt Petition has been filed alleging non compliance of the

judgment dated 16.02.2022 passed in W.A.No.1812 of 2018 by this Court.

2. When the matter was taken up for hearing on 11.07.2023, the

learned Additional Advocate General appearing for the Respondents

submitted that pursuant to the Government Order issued in G.O.(2D) No.139

dated 20.06.2023, the 3rd Respondent had issued proceedings dated

22.06.2023 to the Petitioner and the appointment given to him is without

prejudice to his rights in the Review Petition. https://www.mhc.tn.gov.in/judis

Cont.petn.No.2727 of 2022

2. Today when the matter was taken up for hearing, the learned

counsel for the Petitioner submitted that though an Appointment Order was

issued to the petitioner, without prejudice to the rights of the parties in the

Review Petition, the entitlement of the petitioner to the consequential

benefits have not been reflected in the Government Order and hence an

errata may be issued, incorporating the consequential benefits that would be

extended to him depending upon the outcome of the review petition.

3. We are not inclined to make any observation on that score. It is

made clear that the petitioner will get appropriate relief based on the order

that is going to be passed in the Review petition.

In view of the aforesaid observation, this Contempt Petition stands

closed.

[S.V.N,J.,] [M.S.Q,J.,] 02.08.2023

arr S.VAIDYANATHAN, J and https://www.mhc.tn.gov.in/judis

Cont.petn.No.2727 of 2022

MOHAMMED SHAFFIQ, J

arr

Contempt Petition No.2727 of 2022

02.08.2023

https://www.mhc.tn.gov.in/judis