A.Thandavarayan vs The Inspector General Of ...
2023 Latest Caselaw 11292 Mad

                                                                        W.A.No.2226 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:       25.08.2023

                                                     CORAM :

                           THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.2226 of 2023

                     A.Thandavarayan                                    .. Appellant

                                                           Vs

                     1.The Inspector General of Registration,
                       No.100, Santhome High Road,
                       Pattinapakkam, Chennai – 600 028.

                     2.The District Collector
                       Office of the District Collector,
                       Theni District – 625 531.

                     3.The District Registrar,
                       J.C. Building, Vadakarai,
                       Ammanayakanur Road, Periyakulam,
                       Theni District – 626 501.

                     4.R.Banu
                     5.Sheela
                     6.Jai Suseendra
                     7.Ramesh Madhava                                   .. Respondents




                     __________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                                     W.A.No.2226 of 2023




                     Prayer: Appeal under Clause 15 of the Letters Patent against the order
                     dated          30.08.2022    passed     by   the    learned    Single     Judge    in
                     W.P.No.22703 of 2022.


                                       For the Appellant          : Mr.U.Kathiravan

                                       For the Respondents        : Mr.P.Muthukumar
                                                                    State Government Pleader
                                                                    assisted by
                                                                    Mr.K.Karthik Jegannath
                                                                    Government Advocate
                                                                    for respondents 1 to 3


                                                           JUDGMENT

(Delivered by the Hon'ble Chief Justice)

We have heard U.Kathiravan, learned counsel for the

appellant, and Mr.P.Muthukumar, learned State Government

Pleader, assisted by Mr.K.Karthik Jegannath, learned Government

Advocate for respondents 1 to 3.

2. The appellant has filed a writ petition seeking direction to

decide his representation with regard to the classification of the

land. The writ petition is dismissed holding that the government

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https://www.mhc.tn.gov.in/judis W.A.No.2226 of 2023

has already classified the land.

3. Learned State Government Pleader submits that the

representation of the appellant is sent to the Central Valuation

Committee and the same is pending with the said Committee.

4. It appears that the appellant has invited the order from this

court. Moreover, the case ought not to have been filed at the

Principal Seat, as the property is situated in Madurai.

5. Be that as it may, as it is submitted that the

application/representation of the appellant with regard to the

classification is pending with the Central Valuation Committee, the

Committee may take a decision upon it, on its own merits,

expeditiously, without being influenced by the orders passed by this

court. The further grievance, if any, can only be entertained at the

Madurai Bench.

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https://www.mhc.tn.gov.in/judis W.A.No.2226 of 2023

With these observations, the writ appeal is disposed of. There

will be no order as to costs.

                                                         (S.V.G., CJ.)                (P.D.A., J.)
                                                                         25.08.2023
                     Index            :            Yes/No
                     Neutral Citation :            Yes/No
                     sasi

                     To

1.The Inspector General of Registration, No.100, Santhome High Road, Pattinapakkam, Chennai – 600 028.

2.The District Collector Office of the District Collector, Theni District – 625 531.

3.The District Registrar, J.C. Building, Vadakarai, Ammanayakanur Road, Periyakulam, Theni District – 626 501.

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https://www.mhc.tn.gov.in/judis W.A.No.2226 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

(sasi)

W.A.No.2226 of 2023

25.08.2023

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https://www.mhc.tn.gov.in/judis