Dr.C.Pravda vs The Asst.Executive Engineer
2023 Latest Caselaw 10990 Mad

                                                                                      W.A.No.2424 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 22.08.2023

                                                         CORAM :

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
                                                             AND
                                       THE HON'BLE MR.JUSTICE P.B.BALAJI


                                                    W.A.No.2424 of 2019

                     Dr.C.Pravda
                     Nathan Dental Clinic
                     Vazhga Valamudan Apartment
                     Lake View Road
                     Kotturpuram
                     Chennai 600 085                               ..     Appellant
                                                             v.

                     The Asst.Executive Engineer
                     TANGEDCO
                     O&M/Taramani
                     CEDC/South II
                     IIT Campus
                     Chennai 600 036                               ..     Respondent

                           Writ Appeal filed under Clause 15 of the Letters Patent, against the
                     order dated 22.07.2019 made in W.P.No.21341 of 2019.

                                    For Appellant       ::    No appearance

                                    For Respondent      ::    Mr.L.Jaivenkatesh, Standing Counsel

                     ____________
                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.No.2424 of 2019

                                                          JUDGMENT

(Judgment of the Court was made by D.KRISHNAKUMAR,J.)

When the matter was listed on 16.08.2023, there was no

representation for the appellant. So the matter was directed to be listed

under the caption “for dismissal”. Even today, when the matter was taken

up, none appears for the appellant. Therefore, the writ appeal stands

dismissed for non prosecution. Consequently, C.M.P.Nos.15929 to 15931 of

2019 are also dismissed. No costs.

(D.K.K.,J.) (P.B.B,J.) Index : yes/no 22.08.2023 Neutral citation : yes/no

ss

To

1. The Assistant Executive Engineer TANGEDCO O&M/Taramani CEDC/South II IIT Campus Chennai 600 036

____________

https://www.mhc.tn.gov.in/judis W.A.No.2424 of 2019

D.KRISHNAKUMAR,J.

AND P.B.BALAJI,J.

ss

W.A.No.2424 of 2019

22.08.2023

____________

https://www.mhc.tn.gov.in/judis