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S.Gunasekaran vs The Secretary To Government
2023 Latest Caselaw 10840 Mad

Citation : 2023 Latest Caselaw 10840 Mad
Judgement Date : 21 August, 2023

Madras High Court
S.Gunasekaran vs The Secretary To Government on 21 August, 2023
                                                                        W.A.Nos.458, 459, 460 and 461 of 2011

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 21.08.2023

                                                        CORAM :

                                  THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                     and
                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                      W.A.Nos.458, 459, 450 and 461 of 2011
                                           and M.P.Nos.1 and 1 of 2011

                S.Gunasekaran                                     ...     Appellant in W.A.No.458/2011
                                                                          and W.A.No.460 of 2011
                D.Salomon                                         ...     Appellant in W.A.No.459/2011
                                                                          and W.A.No.461/2011

                                                           -Vs-

                1.The Secretary to Government
                  Rural Development Department
                  Fort St.George, Chennai-9.

                2.The Director of Rural Development
                  Panagal Buildings, Saidapet
                  Chennai-15.

                3.The Collector of Vellore District
                  Vellore.                                        ...     Respondents 1 to 3 in all
                                                                          the Writ Appeals

                4.The Block Development Officer
                  Anaicut, Vellore District.                      ...     4th Respondent in W.A.Nos.
                                                                          458,459 and 461 of 2011

                   The Block Development Officer
                   Arcot, Vellore District.                       ...     4th Respondent in W.A.No.
                                                                          460 of 2011




https://www.mhc.tn.gov.in/judis
                                                           1/4
                                                                       W.A.Nos.458, 459, 460 and 461 of 2011




                Prayer : Writ Appeals under Clause 15 of the Letters Patent against the order in

                W.P.Nos.9675, 18815, 9677 and 18816 of 2008 dated 03.02.2010.

                                                        In all W.As.

                                  For Appellants    :       No appearance
                                  For Respondents   :       Mr.M.Murali
                                                            Government Advocate
                                                    JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

When this batch of writ appeals came up for hearing on 14.08.2023, since

there was no representation for the appellants, it was directed to be listed today

under the caption 'For Dismissal'. Accordingly, it was listed today under the said

caption.

2. Despite the same, when the case is called today, none has appeared for

the appellants. In view of the same, for want of prosecution, these appeals are to

be dismissed and accordingly they are dismissed. No costs. Consequently,

connected miscellaneous petitions are also dismissed.

(R.S.K.,J..) (K.B.,J.) 21.08.2023 Index : Yes/No Internet : Yes/No KST

https://www.mhc.tn.gov.in/judis

W.A.Nos.458, 459, 460 and 461 of 2011

To

1.The Secretary to Government Rural Development Department Fort St.George, Chennai-9.

2.The Director of Rural Development Panagal Buildings, Saidapet Chennai-15.

3.The Collector of Vellore District Vellore.

4.The Block Development Officer Anaicut, Vellore District.

5. The Block Development Officer Arcot, Vellore District.

https://www.mhc.tn.gov.in/judis

W.A.Nos.458, 459, 460 and 461 of 2011

R.SURESH KUMAR, J.

and K.KUMARESH BABU, J.

KST

and 461 of 2011

21.08.2023 https://www.mhc.tn.gov.in/judis

 
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