A.C.Sarangan vs The Member Secretary
2023 Latest Caselaw 10202 Mad

                                                                         W.A.No.1399 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    10.08.2023

                                                       CORAM :

                           THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                         AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                                W.A.No.1399 of 2023


                     A.C.Sarangan                                           .. Appellant


                                                          Vs

                     1.The Member Secretary,
                       Chennai Metropolitan Development Authority,
                       No.8, Gandhi Irwin Road,
                       Egmore, Chennai-600 008.

                     2.R.Usha                                               ..   Respondents

                     Prayer: Appeal under Clause 15 of the Letters Patent against the
                     order dated 12.04.2016 passed by the learned Single Judge in
                     W.P.No.20151 of 2015.


                                   For the Appellant      : No Appearance

                                   For the Respondents    : Mrs.Veena Suresh
                                                            Standing Counsel
                                                            for respondent No.1



                     __________
                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.1399 of 2023



                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

On 06.07.2023, the matter was called out. None appeared

for the appellant on the said date. We adjourned the matter to

10.08.2023 with an observation that if on the next date none

appears for the appellant, the matter would be dismissed. Today

also none appears for the appellant.

2. In view of that, the writ appeal stands dismissed for non-

prosecution. There will be no order as to costs.

                                                         (S.V.G., CJ.)                (P.D.A., J.)
                                                                         10.08.2023
                     Index            :            Yes/No
                     Neutral Citation :            Yes/No
                     bbr

                     To

                     The Member Secretary,

Chennai Metropolitan Development Authority, No.8, Gandhi Irwin Road, Egmore, Chennai-600 008.

__________

https://www.mhc.tn.gov.in/judis W.A.No.1399 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

bbr

W.A.No.1399 of 2023

10.08.2023

__________

https://www.mhc.tn.gov.in/judis