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Unknown vs State Represented By
2023 Latest Caselaw 10176 Mad

Citation : 2023 Latest Caselaw 10176 Mad
Judgement Date : 10 August, 2023

Madras High Court
Unknown vs State Represented By on 10 August, 2023
                                                                 Criminal Original Petition No.12331 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 10.08.2023

                                                       CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                      Criminal Original Petition No.12331 of 2023
                                                         and
                                          Crl.M.P.Nos.7562 & 7563 of 2023

                     1.S.Gandhiselvan
                       S/o.Sellappan

                     2.Bar Elango @ Bar Elangovan
                       S/o.Ramasamy

                     3.Sampathkumar
                       S/o.Palaniyandi

                     4.Manimaran
                       S/o.Chinnaiya

                     5.Rani
                       D/o.Palanisamy

                     6.Anand
                       S/o.Rangasamy

                     7.Balakrishnan
                       S/o.Thandavan

                     8.Balaji

                     9.Naveenkumar
                       S/o.Venugopal

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                      Criminal Original Petition No.12331 of 2023

                     10.S.Arulselvan
                        S/o.Soundararajan                                              ...Petitioners

                                                               Vs

                     1.State represented by
                       The Sub-Inspector of Police,
                       Namakkal Police Station,
                       Namakkal District.
                       Crime No.1004 of 2017

                     2.R.Vijayaraju
                       Sub-Inspector of Police,
                       Namakkal Police Station,
                       Namakkal District.                                              ... Respondents

                     PRAYER : Criminal Original Petition filed under Section 482 of the Code
                     of Criminal Procedure, 1973, praying to call for the records and quash all
                     the proceedings in STC No.1078 of 2022 on the file of Judicial Magistrate I,
                     Namakkal, against the petitioners.


                                        For Petitioners   : Mr.B.Vasudevan
                                        For Respondents : Mr.E.Raj Thilak
                                                          Additional Public Prosecutor [R1]
                                                           *****

                                                           ORDER

This Criminal Original Petition has been filed seeking to quash the

proceedings in STC No.1078 of 2022 on the file of Judicial Magistrate I,

Namakkal.

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.12331 of 2023

2. Heard Mr.B.Vasudevan, learned counsel for petitioners and

Mr.E.Raj Thilak, learned Additional Public Prosecutor appearing for first

respondent.

3. The facts of this case is covered by the reported judgment of this

Court in 2018 2 LW (Crl) 606 [Jeevanandham and others Vs. State Rep.

by Inspector of Police and another].

Accordingly, this Criminal Original Petition is allowed and the

proceedings in STC No.1078 of 2022 on the file of Judicial Magistrate I,

Namakkal, is hereby quashed. Consequently, connected miscellaneous

petitions are closed.

10.08.2023 Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No gm

https://www.mhc.tn.gov.in/judis Criminal Original Petition No.12331 of 2023

N.ANAND VENKATESH, J

gm

To

1.The Judicial Magistrate I, Namakkal.

2.The Sub-Inspector of Police, Namakkal Police Station, Namakkal District.

Crime No.1004 of 2017

3.The Public Prosecutor, High Court, Madras.

Criminal Original Petition No.12331 of 2023

10.08.2023

https://www.mhc.tn.gov.in/judis

 
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