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G.Natarajan vs D.Gibiya
2023 Latest Caselaw 4499 Mad

Citation : 2023 Latest Caselaw 4499 Mad
Judgement Date : 19 April, 2023

Madras High Court
G.Natarajan vs D.Gibiya on 19 April, 2023
                                                                               C.M.A.No.2771 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 19.04.2023

                                                      CORAM :

                        THE HON'BLE MR.JUSTICE R.SUBRAMANIAN
                                          and
                  THE HON'BLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                               C.M.A.No.2771 of 2022
                                                        and
                                               CMP.No.21591 of 2022

            G.Natarajan                                                    ... Appellant

                                                         vs.

            D.Gibiya                                                       ... Respondent

                      PRAYER : Civil Miscellaneous Appeal filed under Section 19 of the
            Family Courts Act, 1984, against the common order and decreetal order
            dated 26.10.2022 in I.A.No.2 of 2022 in H.M.O.P.No.61 of 2022 on the
            file of the Family Court, Thiruvallur.


                            For Appellant         : Ms.R.Kalaiyarasi
                            For Respondent        : Mr.P.Anbazhagan


                                                    JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

From the mediation report dated 14.02.2023, it is seen that

the parties have resolved the dispute and also signed the mediation

agreement.

https://www.mhc.tn.gov.in/judis

C.M.A.No.2771 of 2022

2. In view of the said report and the compromise reached, this

Civil Miscellaneous Appeal is disposed of in terms of the joint

compromise memo between the parties. No costs. Connected

miscellaneous petition is closed.

NCC : Yes / No [R.S.M.,J.] & [S.S.K.,J.] Index : Yes / No 19.04.2023 Internet : Yes bala

To

The Judge, Family Court, Thiruvallur.

https://www.mhc.tn.gov.in/judis

C.M.A.No.2771 of 2022

R.SUBRAMANIAN, J.

and SATHI KUMAR SUKUMARA KURUP, J.

bala

JUDGMENT MADE IN C.M.A.No.2771 of 2022 DATED : 19.04.2023

https://www.mhc.tn.gov.in/judis

 
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