Joseph Sahayaraj vs Selvakumari
2023 Latest Caselaw 3848 Mad

                                                                                C.M.A.(MD).No.1060 of 2017


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 05.04.2023

                                                             CORAM:

                                    THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                  C.M.A(MD)No.1060 of 2017


                     Joseph Sahayaraj                            .....Appellant/Petitioner -(Husband)
                                                              -vs-

                     Selvakumari                               .... Respondent/ Respondent - (wife)


                     PRAYER: Civil Miscellaneous Appeal filed under Section 55 of the Divorce
                     Act, 1869, r/w Section 96 C.P.C, against the fair and decretal order, dated
                     29.09.2016 passed in I.D.O.P.No.102 of 2012 on the file of the Principal
                     District Court, Thanjavur.


                                             For Appellant     : Mr.M.Karunanithi

                                             For Respondent    :Mr.P.Dhanasekaran



                                                       JUDGMENT

When the matter is taken up for hearing today, the learned counsel

appearing for the appellant seeks permission of this Court to withdraw the

appeal and he has also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1060 of 2017

2. In view of the submission so made by the learned counsel for the

appellant, this Civil Miscellaneous Appeal is dismissed as withdrawn. There

shall be no order as to costs.

                                                                                            05.04.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To

1. The Principal District Court, Thanjavur.

2. The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1060 of 2017

R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)No.1060 of 2017

05.04.2023

https://www.mhc.tn.gov.in/judis