S.Raghavan vs The State Represented By
2023 Latest Caselaw 3720 Mad

                                                                                Crl.O.P.No.7235 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 03.04.2023

                                                           CORAM

                          THE HONOURABLE MR.JUSTICE G.CHANDRASEKHARAN

                                                 Crl.O.P.No.7235 of 2023

                     S.Raghavan                                     ...        Petitioner

                                                              vs

                     The State represented by
                     The Inspector of Police,
                     T-11 Police Station,
                     Thirunandrawoor,
                     Chennai – 602 024.                                ...   Respondent

                     Prayer : Criminal Original Petition has been filed under Section 482 of
                     Cr.P.C, to direct the respondent police to execute the Non Bailable Warrant
                     dated 19.01.2023 issued against the accused namely RV Narmadha
                     Residing at Plot No.2, Door No. 8/D.E KG Nagar, 3rd Street, Behind SR
                     Kalyana Mahal, Thiruninrawoor, Chennai 602 024 in C.C.No.464/2016 on
                     the file of the Judicial Magistrate, Fast Track Court, Alandur.


                                     For Petitioner           ... Mr.K.Chandrasekaran

                                     For Respondent           ... Mr.S.Santhosh
                                                                  Government Advocate (crl.side)



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      Crl.O.P.No.7235 of 2023

                                                          ORDER

This Criminal Original Petition has been filed to direct the

respondent police to execute the Non Bailable Warrant dated 19.01.2023

issued against the accused namely RV Narmadha Residing at Plot No.2,

Door No. 8/D.E KG Nagar, 3rd Street, Behind SR Kalyana Mahal,

Thiruninrawoor, Chennai 602 024 in C.C.No.464/2016 on the file of the

Judicial Magistrate, Fast Track Court, Alandur.

2. It is the submission of learned counsel for the petitioner that, the

accused in C.C.No.464 of 2016 was convicted and sentenced by learned

Judicial Magistrate, Fast Track Court, Alandur, under Section 138 of

Negotiable Instruments Act. Against the said Judgment and conviction,

accused filed an Appeal in Crl.A.No.39 of 2018 and the same was

dismissed on 07.02.2022. Thereafter, learned Judicial Magistrate, Fast

Track Court, Alandur had issued Non Bailable Warrant against the accused

for arrest, to facilitate the committal of the person to undergo one year of

simple imprisonment and to pay a compensation of Rs.4,81,180/-. Though

Non Bailable Warrant was issued on 19.01.2023, no effective steps had

been taken by the respondent police for execution of Non Bailable

https://www.mhc.tn.gov.in/judis Crl.O.P.No.7235 of 2023

Warrant, necessitating filing of this petition.

3. In response, learned Government Advocate (Criminal side)

submitted that, necessary steps would be taken for arresting the accused

and produce before the concerned Court.

4. In the light of the submission of learned Government Advocate

(Criminal side), this Court directs the respondent police to arrest the

accused, in pursuance to the Non Bailable Warrant issued against the

accused in C.C.No.464 of 2016 and produce before the concerned

Magistrate Court for further orders.

5. With the above direction, this Criminal Original Petition is

disposed of.

03.04.2023 Index: Yes/No Internet: Yes/No Speaking/Non speaking order gd

https://www.mhc.tn.gov.in/judis Crl.O.P.No.7235 of 2023

G.CHANDRASEKHARAN, J.

gd

To

1.The Judicial Magistrate, Fast Track Court, Alandur.

2.The Inspector of Police, T-11 Police Station, Thirunandrawoor, Chennai – 602 024.

3.The Public Prosecutor, High Court, Madras.

Crl.O.P.No.7235 of 2023

03.04.2023

https://www.mhc.tn.gov.in/judis