R.Gopalakrishnan vs R.Durairaj
2022 Latest Caselaw 15686 Mad

                                                                                  S.A.(MD) No.242 of 2014



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 22.09.2022

                                          CORAM : JUSTICE N.SESHASAYEE

                                                   S.A.(MD) No.242 of 2014

                     R.Gopalakrishnan                             ... Appellant/Appellant/Defendant

                                                             Vs

                     R.Durairaj                                   ... Respondent/Respondent/
                                                                      Plaintiff

                     Prayer:- Appeal filed under Section 100 of Civil Procedure Code to set aside
                     the judgment and decree dated 06.03.2013 made in A.S.No.16 of 2012 on
                     the file of the District Court, Karur confirming the judgment and decree
                     dated 31.01.2012 made in O.S.No.48 of 2009 on the file of the Sub Court,
                     Kulithalai.

                                   For Appellant       :          Mr.S.Deenadhayalan

                                   For Respondents     :          Mr.A.Jayaramachandran


                                                      JUDGMENT

This appeal is listed today under the caption 'for withdrawal' on the basis of

the letter dated 21.09.2022 given by the learned counsel for the appellant. _________

https://www.mhc.tn.gov.in/judis S.A.(MD) No.242 of 2014

N.SESHASAYEE, J.

abr

2. Today, the learned counsel for the appellant seeks permission of this

Court to withdraw the appeal and has also made an endorsement to that

effect. Recording the letter dated 21.09.2022, this Second Appeal is

dismissed as withdrawn. No costs.

22.09.2022 Internet:Yes Index:Yes/No

abr

To

1.The District Judge, Karur.

2.The Sub Judge, Kulithalai.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

S.A.(MD) No.242 of 2014

_________

https://www.mhc.tn.gov.in/judis