U.Sivasubramaniam vs U.Shanmuga Sundaram
2022 Latest Caselaw 15683 Mad

                                                                        AS(MD)No.46 of 2012

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 22.09.2022

                                                    CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                              AS (MD)No.46 of 2012


                     U.Sivasubramaniam                               .. Appellant/
                                                                     Plaintiff

                                                      Vs.


                     1.U.Shanmuga Sundaram
                     2.U.Balakrishnan
                     3.U.Ravindran
                     4.U.Rajendran
                     5.U.Muthammal
                     6.U.Ponnammal @ Kamala
                     7.Ramalakshmi
                     8.U.Sivakami Sundari
                     9.U.Ganapathy @ Ratha
                     10.U.Uma Devi
                     11.U.Indhumathi
                     12.U.Kumarkadasamy
                     13.U.Natarajan
                     14.P.Seethalakshmi
                     15.Kala
                     16.Vigna
                     17.Gowri Rajendran
                     18.Dr.Ashok Kumar

                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                        AS(MD)No.46 of 2012

                     19.S.Gnanaraj                                      .. Respondents/defendants

                     Prayer : Appeal Suit is filed under Section 96 of the Code of Civil
                     Procedure against the judgment and decree dated 10.06.2011 in O.S.No.80
                     of 2008 on the file of the Additional District Judge, Fast Track Court No.I,
                     Thoothukudi.
                                          For appellant         : Mr.T.Arul
                                          For Respondents       : Mr.TR.Jeyapalam for R18
                                                                  Mr.R.Manimaran for R19
                                                                  No appearance for R3,R7,R8,
                                                                  R10

                                                           JUDGMENT

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

The learned counsel for the appellant submitted that in spite of his

best efforts, he has not received any instructions from his client. Hence, he

requested this Court to record the same.

2.In view of the above, this appeal is dismissed. No costs.

(J.N.B.,J.) (N.A.V.,J.) 22.09.2022 Internet : Yes RR

https://www.mhc.tn.gov.in/judis AS(MD)No.46 of 2012

To

1.The Additional District Judge, Fast Track Court No.I, Thoothukudi.

2.The VR Section Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis AS(MD)No.46 of 2012

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

RR

AS (MD)No.46 of 2012

22.09.2022

https://www.mhc.tn.gov.in/judis