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O.P.Sundarrajan vs Rajeswari
2022 Latest Caselaw 15681 Mad

Citation : 2022 Latest Caselaw 15681 Mad
Judgement Date : 22 September, 2022

Madras High Court
O.P.Sundarrajan vs Rajeswari on 22 September, 2022
                                                                           WA(MD)Nos.113 & 114 of 2013

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 22.09.2022

                                                       CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                           A.S.(MD)Nos.113 & 114 of 2013
                                                        and
                                                M.P.(MD)No.1 of 2013

                     AS(MD)No.113 of 2013:

                     O.P.Sundarrajan                        ... Appellant/ 1st Defendant


                                                          /Vs./
                     1.Rajeswari
                     2.Krishnaveni
                     3.Susila                               ... Respondents / Plaintiffs
                     4.O.P.Rajendran
                     5.Jeyanthi
                     6.Ramya
                     7.Sundarraj
                     8.Mariammal

                     9.State of Tamilnadu,
                       Through its District Collector, Tuticorin.


                     Page 1 of 6



https://www.mhc.tn.gov.in/judis
                                                                         WA(MD)Nos.113 & 114 of 2013



                     10.The Special District Revenue Officer,
                        (Land Acquisition),
                        Virudhunagar.                     ... Respondents/ Defendants 2 to 8


                     PRAYER:       Appeal - filed under Order 44 Rule 1 r/w Section 96 of the
                     Code of Civil Procedure, against the decree and judgment passed in O.S.No.
                     29 of 2009 on the file of the Principal District Court, Thoothukudi, dated
                     18.02.2013.




                                   For Appellant    : Mr.V.K.Vijayaragavan
                                   For Respondents : Mr.D.Sasikumar
                                               Additional Government Pleader (For R9 & R10)
                                                     Mr.R.Venkateswaran (For R2 & R3)
                                                     Mr.V.M.Balamohanthambi (For R4 & R6)
                                                     No appearance (For R1, R5, R7 & R8)




                     AS(MD)No.114 of 2013:


                     O.P.Sundarrajan                      ... Appellant/ 1st Defendant


                                                        /Vs./
                     1.Ramya                              ... Respondent / Plaintiffs
                     2.Krishnaveni

                     Page 2 of 6



https://www.mhc.tn.gov.in/judis
                                                                            WA(MD)Nos.113 & 114 of 2013

                     3.Susila
                     4.Jeyanthi                               ... Respondents / Defendants 2 to 4




                     PRAYER:           Appeal - filed under Order 44 Rule 1 r/w Section 96 of the
                     Code of Civil Procedure, against the decree and judgment passed in O.S.No.
                     66 of 2010 on the file of the Principal District Court, Thoothukudi, dated
                     18.02.2013.


                                       For Appellant    : Mr.V.K.Vijayaragavan
                                       For Respondents : Mr.V.M.Balamohanthambi (For R1)
                                                          Mr.R.Venkateswaran (For R2 & R3)
                                                          No appearance (For R4)



                                                  COMMON JUDGMENT

                     J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

The learned counsel appearing for the appellant has filed memos

dated 21.09.2022 seeking the permission of this Court to withdraw the

Appeals.

https://www.mhc.tn.gov.in/judis WA(MD)Nos.113 & 114 of 2013

2. Recording the said memos, these Appeal Suits are dismissed as

withdrawn. No costs. Consequently, connected Miscellaneous Petition is

closed.

(J.N.B.,J.) (N.A.V.,J.) 22.09.2022 Index : Yes/No (1/3) Internet : Yes sm

https://www.mhc.tn.gov.in/judis WA(MD)Nos.113 & 114 of 2013

To:

1.The Principal District Court, Thoothukudi.

2.The District Collector, Tuticorin.

3.The Special District Revenue Officer, (Land Acquisition), Virudhunagar.

https://www.mhc.tn.gov.in/judis WA(MD)Nos.113 & 114 of 2013

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

sm

Common Judgment made in A.S.(MD)Nos.113 & 114 of 2013

Dated 22.09.2022

https://www.mhc.tn.gov.in/judis

 
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