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V.Samikkannu … vs V.Kamalakannan
2022 Latest Caselaw 15629 Mad

Citation : 2022 Latest Caselaw 15629 Mad
Judgement Date : 21 September, 2022

Madras High Court
V.Samikkannu … vs V.Kamalakannan on 21 September, 2022
                                                                           W.A. Nos. 2560 to 2562 of 2013

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 21.09.2022

                                                      CORAM

                                       THE HON'BLE MR. JUSTICE T. RAJA
                                                     AND
                                  THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU

                                          W.A. Nos. 2560 to 2562 of 2013
                                                         and
                                          M.P. Nos. 1, 1, 2, 2 and 2 of 2013

                V.Samikkannu                               … Appellant in W.A. No. 2560 of 2013

                E.Sivakumar                                … Appellant in W.A. No. 2561 of 2013

                S.Mohan                                    … Appellant in W.A. No. 2562 of 2013

                                                         -vs-

                1. V.Kamalakannan

                2. The Assistant Settlement Officer (North),
                   Office of the Principal Secretary &
                       Commissioner of Land Survey and Settlement,
                   Chepauk,
                   Chennai – 600 005.

                3. The Tahsildar,
                   Taluk Office,
                   Thirukazhukundram,
                   Kancheepuram District.                             ... Respondents in all W.A.s



                          Writ Appeals filed under Clause 15 of Letter Patent, praying to set aside

                the order dated 18.01.2013 of the Learned Judge in W.P. No. 1043 of 2013.

https://www.mhc.tn.gov.in/judis
                1/4
                                                                           W.A. Nos. 2560 to 2562 of 2013




                                  For Appellant    :     Ms. G.Devi
                                  (in all W.A.s)

                                  For Respondents :      Mr. S.Doraisamy (for R1)
                                  (in all W.A.s)
                                                         Mrs. M.Geetha Thamaraiselvan,
                                                         Special Government Pleader
                                                         (for R2 & R3)


                                            COMMON JUDGMENT

                                    (Judgment of the Court was made by T.RAJA, J.)


                          These writ appeals have been filed against the impugned order dated

                18.01.2013 in W.A. No. 1043 of 2013 passed by the learned Single Judge

                dispose of that writ petition with the direction to the 3rd respondent herein to

                implement the order dated 16.05.2011.



                          2. Learned counsel for the appellants fairly states that nothing survives

                for consideration in these writ appeals and therefore, the same may be

                dismissed, but liberty may be given to the appellants to work out their remedy

                in the manner know to law.




https://www.mhc.tn.gov.in/judis
                2/4
                                                                               W.A. Nos. 2560 to 2562 of 2013

                          3. In view of the above, these writ appeals are dismissed with liberty to

                the appellants to work out their remedy in the manner known to law.

                Consequently, the connected miscellaneous petitions are closed. No costs.




                                                                  (T.R., J.)             (P.D.A., J.)
                                                                          21.09.2022
                vjt

                Index: Yes/No

                To

                1. The Assistant Settlement Officer (North),
                   Office of the Principal Secretary &
                       Commissioner of Land Survey and Settlement,
                   Chepauk,
                   Chennai – 600 005.

                2. The Tahsildar,
                   Taluk Office,
                   Thirukazhukundram,
                   Kancheepuram District.




https://www.mhc.tn.gov.in/judis
                3/4
                                          W.A. Nos. 2560 to 2562 of 2013



                                                  T.RAJA, J.

AND P.D. AUDIKESAVALU, J.

vjt

W.A. Nos. 2560 to 2562 of 2013

21.09.2022

https://www.mhc.tn.gov.in/judis

 
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