Ramanathapuram East Sarvodya ... vs Life Insurance Corporation Of ...
2022 Latest Caselaw 15623 Mad

                                                                             WA(MD)No.368 of 2015

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 21.09.2022

                                                     CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                             W.A.(MD)No.368 of 2015
                                                      and
                                              M.P.(MD)No.1 of 2015

                     Ramanathapuram East Sarvodya Sangam,
                     Head Office,
                     10/382, Erattaipillaiyar Koil Street,
                     Pramakudi 623 707,
                     Represented by its Secretary.             ... Appellant / Petitioner

                                                       /Vs./


                     1.Life Insurance Corporation of India,
                       Madurai Divisin, P 7 G.S.Unit,
                       Jeevan Prakash, Bridge Station Road,
                       Sellur, Madurai – 625 002.
                        Represented by its Branch Manager.
                     2.R.Paulsamy
                     3.Rajammal
                     4.P.Jeyalakshmi
                     5.S.Seethalakshmi
                     6.K.V.Krishnamoorthy                      ... Respondents/Respondents


                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                     WA(MD)No.368 of 2015

                     PRAYER:            Appeal filed under Clause 15 of the Letters Patent, praying this
                     Court to set aside the order of this Court dated 28.01.2015 in WP(MD)No.
                     261 of 2013.


                                        For Appellant      : Mr.T.Ravichandran
                                        For Respondents : Mr.Godwin (R1)
                                                            Mr.K.Anandan (R4)
                                                            No Appearance (R2, R3, R5 & R6)

                                                          JUDGMENT

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

This Writ Appeal was filed against the order passed by the learned

Single Judge on 28.01.2015, based on the order passed on the very same

issue in WP(MD)No.7737 of 2005, dated 15.09.2010.

2.Heard Mr.T.Ravichandran, learned counsel appearing for the

appellant, Mr.Godwin, learned counsel appearing for the 1st respondent and

Mr.K.Anandan, learned counsel appearing for the 4th respondent.

https://www.mhc.tn.gov.in/judis WA(MD)No.368 of 2015

3.The learned counsel appearing for the appellant submitted that the

order passed in WP(MD)No.7737 of 2005 was confirmed by the Division

Bench of this Court in WA(MD)No.1601 of 2016 on 09.08.2019. The

learned counsel further submitted that while dismissing the writ appeal,

some liberty was granted to the appellant therein.

4.In the considered view of this Court, the issue involved in the

present writ appeal has been substantially dealt with in WP(MD)No.7737 of

2005 and the order passed in the said writ petition was also confirmed by

the Division Bench of this Court. In view of the same, there is absolutely no

necessity for this Bench to once again take up the very same issue.

5.This Writ Appeal stands dismissed, in view of the order passed in

WA(MD)No.7737 of 2005, dated 15.09.2010. No costs. Consequently,

connected Miscellaneous Petition is closed.

                                                                       (J.N.B.,J.) (N.A.V.,J.)
                                                                               21.09.2022
                     Index              : Yes/No
                     Internet           : Yes

https://www.mhc.tn.gov.in/judis WA(MD)No.368 of 2015

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

sm

Judgment in W.A.(MD)No.368 of 2015

Dated 21.09.2022

https://www.mhc.tn.gov.in/judis