R.Saraswathi vs The District Collector
2022 Latest Caselaw 15622 Mad

                                                                    W.A(MD)Nos.676 to 679 of 2012


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 21.09.2022

                                                     CORAM:

                                  THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                                        and
                         THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                          W.A(MD)Nos.676 to 679 of 2012


                     R.Saraswathi        ... Appellant in W.A(MD)No.676 of 2012 /Petitioner

                     P.Saravanan        ... Appellant in W.A(MD)No.677 of 2012/Petitioner

                     S.Samikannu        ... Appellant in W.A(MD)No.678 of 2012/Petitioner

                     P.Mariappan        ... Appellant in W.A(MD)No.679 of 2012/Petitioner
                                                        Vs.

                     1.The District Collector,
                       District Collectorate,
                       Trichy-1,
                       Trichy District.

                     2.The Revenue Divisional Officer,
                       R.D.O. Office,
                       District Collectorate,
                       Trichy-1,
                       Trichy District.

                     3.The Tahsildar,
                       Taluk Office,
                       Manapparai,
                       Trichy District.    ... Respondents in all W.As/ Respondents

                     COMMON PRAYER: Appeals filed under Clause 15 of the Letters

                     Patent, against the order made in W.P(MD)Nos.11226, 11227,

                     11228, 11229 of 2012 dated 16.08.2012.

https://www.mhc.tn.gov.in/judis

                     Page 1 of 4
                                                                         W.A(MD)Nos.676 to 679 of 2012


                                         (In All W.As)
                                          For Appellant      : Mr.R.Sundar

                                          For Respondents : Mr.D.Sasikumar,
                                                          : Additional  Government
                                                            Pleader

                                                 COMMON JUDGMENT
                                                 ************************
                     J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

These writ appeals have been filed against the common order,

dated 16.08.2012, passed in W.P(MD)Nos.11226 to 11229 of 2012.

2. The learned counsel appearing for the appellants would submit

that the relief sought for by the appellants has become infructuous and

nothing survives in these writ appeals and he has also made an

endorsement to that effect.

3.In view of the above submissions and endorsement made by the

learned counsel appearing for the appellants, these writ appeals are

dismissed as infructuous. No Costs.

                                                                      [J.N.B.,J.]   &    [N.A.V.,J.]
                                                                              21.09.2022
                     Index    : Yes/No
                     Internet : Yes/No
                     pm

https://www.mhc.tn.gov.in/judis

W.A(MD)Nos.676 to 679 of 2012

To:

1.The District Collector, District Collectorate, Trichy-1, Trichy District.

2.The Revenue Divisional Officer, R.D.O. Office, District Collectorate, Trichy-1, Trichy District.

3.The Tahsildar, Taluk Office, Manapparai, Trichy District.

https://www.mhc.tn.gov.in/judis

W.A(MD)Nos.676 to 679 of 2012

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

pm

COMMON JUDGMENT MADE IN W.A(MD)Nos.676 to 679 of 2012

21.09.2022

https://www.mhc.tn.gov.in/judis