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D.Jeyarani vs The Director Of Public Health And ...
2022 Latest Caselaw 15621 Mad

Citation : 2022 Latest Caselaw 15621 Mad
Judgement Date : 21 September, 2022

Madras High Court
D.Jeyarani vs The Director Of Public Health And ... on 21 September, 2022
                                                                                    WA(MD)No.83 of 2013

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED: 21.09.2022

                                                          CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                                 W.A.(MD)No.83 of 2013
                                                         and
                                             M.P.(MD)No.1 of 2013, 1 of 2015
                                              & C.M.P.(MD)No.4141 of 2019


                     D.Jeyarani                                      ... Appellant/ Petitioner

                                                            /Vs./


                     1.The Director of Public Health and Preventive Medicine,
                       Tenampet, Chennai – 600 006.

                     2.Deputy Director of Health Services,
                       Dindigul.

                     3.The Health Officer,
                       Primary Health Centre,
                       Uluppakudi, Dindigul.                         ...Respondents/Respondents

                     PRAYER:         Appeal filed under Clause 15 of the Letters Patent, praying this
                     Court, challenging the order passed by this Court in WP(MD)No.16303 of
                     2012 dated 17.12.2012.



                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                     WA(MD)No.83 of 2013

                                        For Appellant     : Mr.M.Thirunavukarasu
                                                          for M/s.M.O.Thevan Kumar
                                        For Respondents : Mr.D.Sasikumar
                                                           Additional Government Pleader



                                                          JUDGMENT

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

The learned counsel appearing for the appellant submitted that

nothing survives in this appeal and it has become infructuous. He has also

made an endorsement to that effect.

2. Recording the same, this Writ Appeal is dismissed as infructuous.

No costs. Consequently, connected Miscellaneous Petitions are closed.

(J.N.B.,J.) (N.A.V.,J.) 21.09.2022 Index : Yes/No Internet : Yes sm

https://www.mhc.tn.gov.in/judis WA(MD)No.83 of 2013

To:

1.The Director of Public Health and Preventive Medicine, Tenampet, Chennai – 600 006.

2.Deputy Director of Health Services, Dindigul.

3.The Health Officer, Primary Health Centre, Uluppakudi, Dindigul.

https://www.mhc.tn.gov.in/judis WA(MD)No.83 of 2013

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

sm

Judgment made in W.A.(MD)No.83 of 2013

Dated 21.09.2022

https://www.mhc.tn.gov.in/judis

 
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