M.Karthikeyan vs The Deputy Inspector General Of ...
2022 Latest Caselaw 15618 Mad

                                                                                  WA(MD)No.1474 of 2011

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 21.09.2022

                                                          CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                                W.A.(MD)No.1474 of 2011


                     M.Karthikeyan                                   ... Appellant/ Writ Petitioner

                                                            /Vs./


                     1.The Deputy Inspector General of Police,
                       Tiruchirapalli Range,
                       Tiruchirapalli.

                     2.The Superintendent of Police,
                       Trichy District,
                       Trichy.                                       ...Respondents/Respondents

                     PRAYER:         Appeal filed under Clause 15 of the Letters Patent, praying this
                     Court, to set aside the order dated 06.07.2011 passed by the learned Judge in
                     W.P(MD)No.7465 of 2011 and dismiss the writ petition with costs.


                                     For Appellant   : Mr.M.Ajmalkhan
                                                       for Mr.C.Venkateshkumar
                                     For Respondents : Mr.D.Sasikumar
                                                      Additional Government Pleader


                     Page 1 of 3



https://www.mhc.tn.gov.in/judis
                                                                                   WA(MD)No.1474 of 2011

                                                          JUDGMENT

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

The learned Additional Government Pleader appearing on behalf of

the respondents submitted that the appellant died on 19.12.2011 itself. A

copy of the death certificate was also produced before this Court.

2.In view of the above development, this Writ Appeal is dismissed as

abated. No costs.

(J.N.B.,J.) (N.A.V.,J.) 21.09.2022 Index : Yes/No Internet : Yes Ns To:

1.The Deputy Inspector General of Police, Tiruchirapalli Range, Tiruchirapalli.

2.The Superintendent of Police, Trichy District, Trichy.

3.The Record Keeper, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis WA(MD)No.1474 of 2011

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

Ns

Judgment made in W.A.(MD)No.1474 of 2011

Dated 21.09.2022

https://www.mhc.tn.gov.in/judis