Award Officer vs A.Murugasamy
2022 Latest Caselaw 15614 Mad

                                                                                 S.A.(MD) No.859 of 2014



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED : 21.09.2022

                                         CORAM : JUSTICE N.SESHASAYEE

                                             S.A.(MD) No.859 of 2014
                                                      and
                           M.P(MD).No.1 of 2014 and C.M.P(MD).Nos.7877 to 7879 of 2022

                     Award Officer,
                     The Special Tahsildar,
                     Adi-Dravidar Welfare, Unit-2,
                     Dindigul.                            ...Appellant/Respondent/Referring Officer

                                                            Vs.

                     A.Murugasamy                              ... Respondent/Appellant/Claimant



                     Prayer:- Second Appeal is filed under Section 13 of the Tamil Nadu
                     Acquisition of Land for Harijan Scheme Act (Act 31/1978) to set aside the
                     judgment and decree passed in C.M.A.No.5 of 1998 dated 21.12.2009 on
                     the file of the Sub-Court, Palani.

                                  For Appellant       : Mr.K.Christy Thebord

                                  For respondents    : Mr.D.Venkatesh




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                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                              S.A.(MD) No.859 of 2014




                                                   JUDGMENT

The respondent has passed away and the appellant has not taken

steps to implead the LR's of the respondent so far. Hence, this Second

Appeal is dismissed as abated. No costs. Consequently, miscellaneous

petitions are closed.

21.09.2022 Internet:Yes/No Index:Yes/No ssb

To

Sub-Court, Palani.

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https://www.mhc.tn.gov.in/judis S.A.(MD) No.859 of 2014

N.SESHASAYEE, J.

ssb

S.A.(MD) No.859 of 2014

21.09.2022

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https://www.mhc.tn.gov.in/judis