A.Govindasamy … vs Mr. Pandiyan
2022 Latest Caselaw 15572 Mad

                                                                         Contempt Petition No. 1109 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 20.09.2022

                                                         CORAM

                                       THE HON'BLE MR. JUSTICE T. RAJA
                                                     AND
                                  THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU

                                           Contempt Petition No. 1109 of 2022


                A.Govindasamy                                                             … Petitioner


                                                           -vs-

                1. Mr. Pandiyan,
                   Tahsildar,
                   Sankarapuram Taluk,
                   Kallakurichi District.                                               ... Respondent

                          Contempt Petition filed under Section 11 of the Contempt of Courts Act,

                1971, to punish the Respondent herein for willful disobedience of the order of

                this court dated 17.09.2021 in W.P. No. 19723 of 2021 for contempt.


                                   For Petitioner    :     Mr. V.Gunasekar

                                   For Respondent    :     Mr. A.Selvendran,
                                                           Special Government Pleader




https://www.mhc.tn.gov.in/judis
                1/2
                                                                        Contempt Petition No. 1109 of 2022



                                                                                   T.RAJA, J.
                                                                                        AND
                                                                       P.D. AUDIKESAVALU, J.

                                                                                                      vjt
                                                     ORDER

(Judgment of the Court was made by T.RAJA, J.)

Learned counsel for the petitioner fairly submits that the order dated

17.09.2021 in W.P. No. 19723 of 2021 passed by this Court has been complied

with.

Recording the same, the contempt petition is closed.

(T.R., J.) (P.D.A., J.) 20.09.2022 vjt

Index: Yes/No

To

1. The Tahsildar, Sankarapuram Taluk, Kallakurichi District.

Contempt Petition No. 1109 of 2022

https://www.mhc.tn.gov.in/judis