R.Siranjith vs The Deputy Controller Of ...
2022 Latest Caselaw 15563 Mad

                                                                                   W.A.No.3546 of 2019

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 20.09.2022

                                                           CORAM

                                       THE HONOURABLE MR.JUSTICE T.RAJA
                                                     and
                                  THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU

                      W.A.No.3546/2019 and CMP.Nos.22780/2019 and 7296/2020

                     R.Siranjith                                           ... Appellant

                                                              -vs-

                     1. The Deputy Controller of Examination,
                        Tamil Nadu Dr.M.G.R. Medical University,
                        No.69, Anna Salai, Guindy,
                        Chennai-32.

                     2. The Dean,
                        Government Pudukkottai Medical College,
                        Pudukkottai-622 044.

                     3. The Tamil Nadu Dr.M.G.R. Medical University
                        rep. by its Registrar,
                        No.69, Anna Salai, Guindy, Chennai-32.                  ... Respondents

                                  Writ Appeal filed under Clause 15 of the Letters Patent against

                     the order passed by the learned Single Judge in W.P.No.21860/2019

                     dated 18.10.2019.


                                       For Appellant      : Mr.S.Mahesh

                                       For Respondents     : Mr.S.Wilson




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https://www.mhc.tn.gov.in/judis
                                                                                          W.A.No.3546 of 2019

                                                                                     T.RAJA,J.
                                                                                      AND
                                                                             P.D.AUDIKESAVALU, J.
                                                                                            tsi
                                                           JUDGMENT

(Judgment of the Court was pronounced by T.RAJA, J.)

Learned Counsel appearing for the appellant sought for

permission of this Court to withdraw the present Writ Appeal and he

has also made an endorsement to that effect.

2. Placing on record the said statement and the endorsement of

the learned Counsel for the Appellant, permission is granted.

Accordingly, the Writ Appeal is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petitions are also closed.

                                                                            (T.R.J.,)           (P.D.A.J.,)

                                                                                    20.09.2022

                     tsi

                     To

1. The Deputy Controller of Examination, Tamil Nadu Dr.M.G.R. Medical University, No.69, Anna Salai, Guindy, Chennai-32.

2. The Dean, Government Pudukkottai Medical College, Pudukkottai-622 044.

3. The Registrar, Tamil Nadu Dr.M.G.R. Medical University No.69, Anna Salai, Guindy, Chennai-32.

W.A.No.3546/2019

https://www.mhc.tn.gov.in/judis W.A.No.3546 of 2019

20.09.2022

https://www.mhc.tn.gov.in/judis