V.A.M.Ahmed Buhari vs E.Gunamani
2022 Latest Caselaw 15517 Mad

                                                                     CRP.SR.No.97074 of 2022


                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                             DATED : 19.09.2022

                                                  CORAM:

                                  THE HONOURABLE MR.JUSTICE S.SOUNTHAR

                                           CRP.SR.No.97074 of 2022



                  V.A.M.Ahmed Buhari                                  ... Petitioner


                                                     Vs.

                  E.Dhavamani (Deceased)

                  1.E.Gunamani
                  2.E.Jagadeesan
                  3.E.Lakshmi Sekar
                  4.B.Saroja
                  5.E.Jayaseelan
                  6.E.Rani Ethiraj alias E.Rani
                  7.E.Amutha
                  8.E.Bhaskar
                  9.E.Sridhar
                  10.E.Arul
                  11.E.Devatha
                  12.E.Karnal
                  13.E.Ebi
                  14.E.Chandra

                  1/5


https://www.mhc.tn.gov.in/judis
                                                    CRP.SR.No.97074 of 2022


                  15.E.Rajan
                  16.E.Ponmudi
                     Represented by General
                     Power of Attorney E.Karnal

                       M.Gurunathan (Deceased)

                       Lakshmi (Deceased)

                       Bhuvaneswari (Deceased)

                       Neelamegam (Deceased)

                  17.Shankarabushnam
                  18.Sivaraj
                  19.Munusamy
                  20.Uma
                  21.Prema
                  22.G.Venkatesan

                        S.Vijayakumari (Deceased)

                  23.R.Krishnaswamy
                  24.R.Rajalakshmi
                  25.N.Anbuselvi
                  26.N.Rajesh Kumar
                  27.N.Selvam
                  28.N.Arul Bhavani
                  29.S.Nirmala
                  30.S.Senthikumar
                  31.Mohammed Sharbudin
                  32.G.Muralidharan
                  33.C.Rajesh Kumar

                  2/5


https://www.mhc.tn.gov.in/judis
                                                                           CRP.SR.No.97074 of 2022


                  34.Mohammed Meeran
                  35.A.S.Ganesan
                  36.Deshing
                  37.M.Samuel
                  38.M.Mosses                                             ... Respondents


                  Prayer: Civil Revision Petition is filed under Article 227 of the
                  Constitution of India, to set aside the judgment and decree dated
                  03.09.2021 passed in E.A.No.10 of 2021 in E.P.No.1247 of 2015 in
                  O.S.No.4747 of 1977 on the file of the IX Assistant City Civil Court,
                  Chennai.


                                       For Petitioner     : Mr.G.Vinod Rajan




                                                        ORDER

This petition has been filed to set aside the judgment and

decree dated 03.09.2021 passed in E.A.No.10 of 2021 in E.P.No.1247 of

2015 in O.S.No.4747 of 1977 on the file of the IX Assistant City Civil

Court, Chennai.

https://www.mhc.tn.gov.in/judis CRP.SR.No.97074 of 2022

2. The learned counsel for the petitioner made an

endorsement on the grounds of revision that he is withdrawing the

revision with liberty to file an appeal challenging the impugned order in

the Revision.

3. Recording the same, the Civil Revision Petition is

dismissed as withdrawn at SR stage itself.

4. The Registry is directed to return original impugned order

to the counsel for the petitioner for presentation before the appropriate

forum.

19.09.2022 Index : Yes / No Internet : Yes / No dna

Note: The Registry is directed to return the original certified copy of the impugned order to the learned counsel for the petitioner.

https://www.mhc.tn.gov.in/judis CRP.SR.No.97074 of 2022

https://www.mhc.tn.gov.in/judis CRP.SR.No.97074 of 2022

S.SOUNTHAR , J.

dna

To

The IX Assistant City Civil Court, Chennai.

CRP.SR.No.97074 of 2022

19.09.2022

https://www.mhc.tn.gov.in/judis