R.Sakunthala vs The District Officer
2022 Latest Caselaw 15475 Mad

                                                                               W.A.No.1979 of 2022



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 16.09.2022

                                                          CORAM :

                             THE HON'BLE MR.M.DURAISWAMY, ACTING CHIEF JUSTICE
                                                            AND
                                        THE HON'BLE MR.JUSTICE SUNDER MOHAN


                                                   W.A.No.1979 of 2022
                     R.Sakunthala                                              .. Appellant
                                                             vs.
                     1. The District Officer
                        District Fire and Rescue Department
                        Nagapattinam.

                     2. The Station Officer
                        Fire and Rescue Department
                        Velankanni.                                            .. Respondents

                     Prayer: Appeal under Clause 15 of the Letters Patent against the
                     order dated 24.8.2022 made in W.P.No.21521 of 2022.


                                      For the Appellant       : Mr.M.Gnanasekar

                                                          JUDGMENT

(Delivered by the Hon'ble Acting Chief Justice)

Learned counsel for the petitioner submitted that the prayer

made in the writ appeal has become infructuous.

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https://www.mhc.tn.gov.in/judis W.A.No.1979 of 2022

Recording the submission made by learned counsel for the

appeal, the appeal is dismissed as infructuous. There will be no

order as to costs. Consequently, C.M.P.No.14469 of 2022 is closed.

(M.D., ACJ.) (S.M., J.) 16.09.2022 Index : No sasi

To:

1. The District Officer District Fire and Rescue Department Nagapattinam.

2. The Station Officer Fire and Rescue Department Velankanni.

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https://www.mhc.tn.gov.in/judis W.A.No.1979 of 2022

M.DURAISWAMY, ACJ AND SUNDER MOHAN,J.

(sasi)

W.A.No.1979 of 2022

16.09.2022

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https://www.mhc.tn.gov.in/judis