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M.Devasahayam vs Elizabeth Stella Bai
2022 Latest Caselaw 15465 Mad

Citation : 2022 Latest Caselaw 15465 Mad
Judgement Date : 16 September, 2022

Madras High Court
M.Devasahayam vs Elizabeth Stella Bai on 16 September, 2022
                                                                                C.M.A.(MD)No.1270 of 2012


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated :16.09.2022

                                                         CORAM

                                  THE HONOURABLE MRS. JUSTICE R. THARANI

                                               C.M.A.(MD)No.1270 of 2012

                  M.Devasahayam                                ... Appellant / Petitioner


                                                               Vs.


                  Elizabeth Stella Bai                         ... Respondent / Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 55 of the
                  Divorce Act r/w Order 41 of C.P.C., to set aside the fair and decreetal order,
                  dated 03.02.2012 in I.D.O.P.No.No.8 of 2010 on the file of the Principal
                  District Court, Virudhunagar at Srivilliputhur.


                                  For Appellant                : Mr.C.Jeyaprakash
                                  For Respondent               : No Appearance


                                                     JUDGMENT

When the matter was taken up for hearing, the learned counsel for

the petitioner sought leave of this Court to withdraw this appeal and he has

also filed a memo to that effect.

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.1270 of 2012

R. THARANI, J.

vsd

2.In view of the same, this Civil Miscellaneous Appeal stands

dismissed as withdrawn. No costs.



                                                                                16.09.2022

                  Index    : Yes/No
                  Internet : Yes/No

                  vsd

                  To

1.The Principal District Court, Virudhunagar at Srivilliputhur.

2.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

C.M.A.(MD)No.1270 of 2012

https://www.mhc.tn.gov.in/judis

 
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